High Courts14 Feb 2002Dismissed
Lala Satnarayan Prasad @ Lala Satya Narayan Prasad Vs Shiv Nandan Singh and Others
Patna High Court · (2002) 2 BLJR 864
Penal Code, 1860 (IPC) — Section 144, 379
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,529 of 2,661
High Courts14 Feb 2002Dismissed
Ram Autar Rai Vs Chandesar Pandit and Others
Patna High Court · (2002) 2 BLJR 898
Criminal Procedure Code, 1973 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 147, 34, 379, 447
High Courts14 Feb 2002Allowed
Ajay Sharma Vs The State of Bihar
Patna High Court · (2002) 4 PLJR 820
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 27, 52, 55Penal Code, 1860 (IPC) — Section 379
High Courts13 Feb 2002Dismissed
Priyanka Kumari Vs The State of Bihar and Others
Patna High Court · (2002) 02 PAT CK 0136
High Courts13 Feb 2002Allowed
The New India Assurance Company Ltd. Vs Most. Lahaso Devi and Others
Patna High Court · (2002) 02 PAT CK 0134
High Courts13 Feb 2002Dismissed
Amar Nath Pandey Vs State of Bihar and Others
Patna High Court · (2002) 02 PAT CK 0110
High Courts13 Feb 2002Dismissed
Bholi Mandal Vs The State of Bihar
Patna High Court · (2002) 2 PLJR 192
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 379, 411
High Courts13 Feb 2002Dismissed
S.M. Shoaib Vs Smt. Kamla Devi Motani and Another
Patna High Court · (2002) 2 PLJR 91
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1), 15Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21, Order 41 Rule 27
High Courts13 Feb 2002Allowed
Pawan Kumar Yadav Vs State of Bihar and Others
Patna High Court · (2002) 02 PAT CK 0007
High Courts12 Feb 2002Allowed
Shrawan Kumar Yadav and Another Vs Swarndeo Prasad Mahto (Yadav) and Others
Patna High Court · (2002) 1 PLJR 701
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10, Order 9 Rule 13, Order 9 Rule 7, 151
High Courts12 Feb 2002Dismissed
A.K. Builders and Transporters Vs The State of Bihar and Others
Patna High Court · (2002) 02 PAT CK 0124
High Courts12 Feb 2002Dismissed
Mahendra Choudhary and Others Vs Indrasan Devi @ Rudrasan Devi and Others
Patna High Court · (2002) 2 BLJR 848 : (2002) 1 PLJR 635
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 3, 4C
High Courts12 Feb 2002
Singhbhum Homoeopathic Medical College and Hospital and Another Vs The State of Bihar and Others
Patna High Court · (2002) 02 PAT CK 0076
High Courts12 Feb 2002Dismissed
Smt. Asha Devi Vs B.S.E.B. and Others
Patna High Court · (2002) 02 PAT CK 0070
High Courts12 Feb 2002Allowed
Surendra Prasad @ Surendra Singh Vs The State of Bihar and Another
Patna High Court · (2002) 02 PAT CK 0029
High Courts11 Feb 2002Dismissed
Dr. Krishna Kant Trivedi Vs The State of Bihar and Others
Patna High Court · (2002) 2 PLJR 52
High Courts11 Feb 2002
Kishori Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2002) 2 PLJR 58
High Courts11 Feb 2002Dismissed
Hardeo Narayan Singh Vs The State of Bihar and Others
Patna High Court · (2002) 2 PLJR 53
High Courts11 Feb 2002Dismissed
Ram Bali Singh Vs The State of Bihar and Others
Patna High Court · (2002) 2 PLJR 90
Bihar Panchayat Raj Act, 1993 — Section 140