High Courts25 Feb 2002Dismissed
Krishna Kumar Singh Vs Smt. Vidya Devi Ors.
Patna High Court · (2002) 1 BLJR 726 : (2002) 2 PLJR 113
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20, Order 5 Rule 20, Order 9 Rule 13
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,527 of 2,661
High Courts25 Feb 2002
Raj Kishore Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2002) 2 PLJR 131
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 18, 38
High Courts25 Feb 2002Dismissed
Sanjay Kumar Yadav Vs The State of Bihar and Others
Patna High Court · (2002) 2 PLJR 117
Penal Code, 1860 (IPC) — Section 120B, 409
High Courts21 Feb 2002Dismissed
Prem Chandra and Akhilesh Kumar Vs SheoJi Singh and The State of Bihar
Patna High Court · (2002) 4 PLJR 798
Penal Code, 1860 (IPC) — Section 406, 420
High Courts21 Feb 2002Dismissed
Ram Nath Pandey and Another Vs Suresh Pandey and Others
Patna High Court · (2002) 2 PLJR 411
Specific Relief Act, 1963 — Section 34
High Courts21 Feb 2002Dismissed
Sanghars Samittee Nadwan and Another Vs The Union of India (UOI) and Others
Patna High Court · (2002) 2 PLJR 51
High Courts21 Feb 2002
Shashi Shekhar Singh Vs The State of Bihar and Others
Patna High Court · (2002) 2 PLJR 287
High Courts21 Feb 2002Dismissed
Kumar Raju Vs Smt. Reeta Kumari
Patna High Court · (2002) 02 PAT CK 0069
High Courts21 Feb 2002Dismissed
Raja Ram Yadav, Raman Yadav, Beyas Yadav and Radhey Yadav Vs The State of Bihar
Patna High Court · (2003) 1 PLJR 183
Penal Code, 1860 (IPC) — Section 323, 324, 325
High Courts21 Feb 2002
Poorvanchal Caterers Vs Union of India (UOI) and Others
Patna High Court · (2002) 02 PAT CK 0040
High Courts21 Feb 2002
Ram Narayan Singh Vs State of Bihar and Others
Patna High Court · (2002) 3 PLJR 631
High Courts21 Feb 2002Dismissed
The State of Bihar Vs Gopal Prasad Sharma and Ashok Kumar Jha
Patna High Court · (2002) 2 PLJR 467
Penal Code, 1860 (IPC) — Section 120B, 400, 420, 467, 468
High Courts20 Feb 2002Dismissed
Ajay Kumar Singh and Another Vs Smt. Godawari Devi
Patna High Court · (2002) 2 PLJR 41
Evidence Act, 1872 — Section 50
High Courts20 Feb 2002Dismissed
Sunil Shah and Jeetan Mahto Vs The State of Bihar
Patna High Court · (2002) 02 PAT CK 0092
High Courts20 Feb 2002Dismissed
Most. Bimla Devi Vs State of Bihar and Others
Patna High Court · (2002) CriLJ 4164 : (2002) 2 PLJR 527
Penal Code, 1860 (IPC) — Section 34, 420
High Courts20 Feb 2002
Amarendra Kumar "Amar" @ Dr. Amar Vs Sharad Yadav
Patna High Court · (2002) 02 PAT CK 0083
High Courts20 Feb 2002Dismissed
Upendra Mahto Vs State of Bihar
Patna High Court · (2002) 50 BLJR 1391 : (2002) CriLJ 3401 : (2002) 2 PLJR 75
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts20 Feb 2002Dismissed
Employees'' State Insurance Corporation Vs Brajendra Nath Sinha
Patna High Court · (2002) 94 FLR 807 : (2003) 1 LLJ 223 : (2003) 1 PLJR 263
Employees State Insurance (General) Regulations, 1950 — Regulation 26Employees State Insurance Act, 1948 — Section 39, 40, 42, 43
High Courts20 Feb 2002Dismissed
Most. Bimla Devi Vs The State of Bihar and Others
Patna High Court · (2002) 2 PLJR 527
Penal Code, 1860 (IPC) — Section 34, 420
High Courts20 Feb 2002Dismissed
Narain Pathak Vs Keshwar Paswan and Others
Patna High Court · (2002) 3 PLJR 179