High Courts19 Feb 2002Dismissed
Dhananjay Kumar @ Dhananjay Kumar Choudhary Vs The State of Bihar and Another
Patna High Court · (2002) 3 PLJR 7
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,528 of 2,661
High Courts19 Feb 2002Dismissed
Malti Devi Vs The State of Bihar, Khurshid Mian @ Phucho Mian and Chhunia Begam @ Khaliza Khatoon
Patna High Court · (2002) 2 PLJR 295
Penal Code, 1860 (IPC) — Section 323, 379
High Courts19 Feb 2002Dismissed
Jagarnath Prasad Shrivastav Vs Bharat Mahto and Others
Patna High Court · (2002) 1 BLJR 681 : (2002) 4 PLJR 321
Penal Code, 1860 (IPC) — Section 144, 147, 148, 379
High Courts19 Feb 2002
Union of India (UOI) and Others Vs Smt. Meera Devi
Patna High Court · (2002) 02 PAT CK 0051
High Courts19 Feb 2002Dismissed
Shah Alam Vs State of Bihar Ors.
Patna High Court · (2002) 02 PAT CK 0049
High Courts19 Feb 2002
Umesh Chandra @ Umesh Chandra Srivastav @ Gulab Chandra Srivastav and Others Vs Amar Chand Srivastav and Others
Patna High Court · (2004) 1 PLJR 751
High Courts18 Feb 2002Allowed
Baleshwar Prasad Singh Vs Bihar State Electricity Board and Others
Patna High Court · (2002) 2 PLJR 103 : (2002) 1 PLJR 741
High Courts18 Feb 2002Dismissed
The State of Bihar and Others Vs Presiding Officer and Others
Patna High Court · (2002) 02 PAT CK 0054
High Courts17 Feb 2002Dismissed
Vijay Yadav Vs The State of Bihar
Patna High Court · (2002) 2 PLJR 159
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 395
High Courts15 Feb 2002Dismissed
Nawal Kishore Pandey and Others Vs The State of Bihar
Patna High Court · (2002) 4 PLJR 801
Penal Code, 1860 (IPC) — Section 148, 149, 324
High Courts15 Feb 2002Dismissed
Tami Zuddin Vs Ganga Thakur and Others
Patna High Court · (2002) 3 PLJR 158
Penal Code, 1860 (IPC) — Section 147, 228, 500, 504, 506
High Courts15 Feb 2002
State Vs Jokhan Sah and Others
Patna High Court · (2002) 2 BLJR 900
Bihar Agricultural Produce Markets Act, 1960 — Section 47, 48
High Courts15 Feb 2002
Dehri Co-operative Development and Cane Marketing Union Vs State of Bihar and Others
Patna High Court · (2002) CriLJ 3396
Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts15 Feb 2002
Yogeshwar Singh Vs State of Bihar and Another
Patna High Court · (2002) 4 RCR(Criminal) 818
High Courts15 Feb 2002
State of Bihar Vs Krishna Singh Sidhi Yadav and Ten others with Krishan Singh and Others Vs State of Bihar
Patna High Court · (2002) 2 BLJR 1374 : (2002) 2 PLJR 208
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 149, 302
High Courts15 Feb 2002
Commissioner, Central Excise Vs Gemini Silk Ltd. and Others
Patna High Court · (2002) 02 PAT CK 0020
High Courts15 Feb 2002Dismissed
Manoj Kumar Mishra Vs Smt. Daropadi Devi and Others
Patna High Court · (2002) 2 BLJR 1502
Penal Code, 1860 (IPC) — Section 120B, 34, 420, 467, 471
High Courts14 Feb 2002Dismissed
Mukhtar Chaudhary Vs The State of Bihar and Ras Muna Devi
Patna High Court · (2002) 2 PLJR 194
Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 323, 406, 498A
High Courts14 Feb 2002Allowed
Brijraj Kumar @ Brij Raj Kumar Ram and Rajnayan Ram Vs The State of Bihar
Patna High Court · (2002) 4 PLJR 831
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 52, 55
High Courts14 Feb 2002Allowed
Sandeep Kumar Sharma and Pradeep Kumar Sharma Vs State of Bihar
Patna High Court · (2002) 02 PAT CK 0101