CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Patna High Court

COURT ARCHIVE

Patna High Court judgments

53,217 judgments · page 1,525 of 2,661

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1914
  • 1910
High Courts05 Mar 2002Dismissed

Mrs. Indu Srivastava Vs State of Bihar and Others

Patna High Court · (2002) 03 PAT CK 0100

Read judgment
High Courts05 Mar 2002

Gudi Singh Vs State of Bihar and Others

Patna High Court · (2004) 3 ACC 532 : (2003) 1 RCR(Criminal) 641

Constitution of India, 1950 — Article 226
Read judgment
High Courts05 Mar 2002Dismissed

Jurhan Tanti Vs Ram JansaTanti @ Joba Tanti and Others

Patna High Court · (2002) 2 PLJR 572

Penal Code, 1860 (IPC) — Section 147, 323, 379, 448
Read judgment
High Courts05 Mar 2002Dismissed

Jawaharlal Prabhakar Vs State of Bihar and Others

Patna High Court · AIR 2003 Patna 1 : (2002) 50 BLJR 740 : (2002) 2 PLJR 142 : (2002) 3 RCR(Civil) 976

Constitution of India, 1950 — Article 226
Read judgment
High Courts05 Mar 2002Dismissed

Agnivesh Tiwary, Fulena Tiwary, Rajmangal Tiwary and Triloki Tiwary Vs The State of Bihar

Patna High Court · (2002) 2 PLJR 315

Penal Code, 1860 (IPC) — Section 304, 337, 34
Read judgment
High Courts05 Mar 2002Allowed

Bhagelu Sah, Fulena Sah, Haricharan Sah and Dhanai Sah Vs The State of Bihar

Patna High Court · (2002) 2 PLJR 272

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 307, 323, 324, 325, 442
Read judgment
High Courts05 Mar 2002Allowed

Council of Allama Iqbal College and Allied Institutions and Another Vs The State of Bihar and Others

Patna High Court · (2002) 03 PAT CK 0008

Read judgment
High Courts04 Mar 2002Dismissed

Yugal Singh Vs The State of Bihar, Sudarshan Singh and Kamlesh Prasad Singh @ Kamlesh Singh

Patna High Court · (2002) 03 PAT CK 0117

Penal Code, 1860 (IPC) — Section 307, 34, 379, 504
Read judgment
High Courts04 Mar 2002

Nirbhay Kumar Singh (Adv.) Vs The State of Bihar and Others

Patna High Court · (2002) 2 PLJR 491

Read judgment
High Courts04 Mar 2002Dismissed

Mahesh Sah Vs Union of India (UOI) and Others

Patna High Court · (2002) 2 PLJR 296

Read judgment
High Courts04 Mar 2002

Meghnath Yadav and Others Vs State of Bihar

Patna High Court · (2002) 2 BLJR 839

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 149, 323, 324, 436Probation of Offenders Act, 1958 — Section 3
Read judgment
High Courts01 Mar 2002Dismissed

Md. Bashir and Others Vs The State of Bihar and Others

Patna High Court · (2002) 3 PLJR 160

Bihar Agricultural Produce Markets Rules, 1975 — Rule 82
Read judgment
High Courts01 Mar 2002Dismissed

Basu Sahni and Others Vs The State of Bihar

Patna High Court · (2002) 2 PLJR 348

Penal Code, 1860 (IPC) — Section 147, 148, 323, 324, 452
Read judgment
High Courts01 Mar 2002Dismissed

Lauhar Sah Vs The State of Bihar

Patna High Court · (2002) 4 PLJR 393

Penal Code, 1860 (IPC) — Section 302, 323, 325, 34
Read judgment
High Courts01 Mar 2002

Ambika Singh and Others Vs State of Bihar

Patna High Court · (2003) CriLJ 4051

Penal Code, 1860 (IPC) — Section 201, 304B, 34
Read judgment
High Courts01 Mar 2002Allowed

Bhuneshwar Singh and Another Vs State of Bihar

Patna High Court · (2003) CriLJ 1008

Penal Code, 1860 (IPC) — Section 395
Read judgment
High Courts01 Mar 2002Dismissed

Ramjee Singh Vs Union of India (UOI) and Others

Patna High Court · (2002) 2 PLJR 255

Army Pension Rules, 1961 — Rule 173Constitution of India, 1950 — Article 226Pension Regulations for Army, 1961 — Regulation 173
Read judgment
High Courts28 Feb 2002Dismissed

Anirudh Yadav Vs The State of Bihar

Patna High Court · (2002) 4 PLJR 381

Penal Code, 1860 (IPC) — Section 307, 320, 323, 34
Read judgment
High Courts28 Feb 2002Dismissed

Ram Naresh Choudhary Vs State of Bihar and Others

Patna High Court · (2002) 2 PLJR 551

Bihar State Agriculture Marketing Board Employees Service Rules — Rule 58
Read judgment
High Courts28 Feb 2002Dismissed

Ram Ratan Yadav Vs The State Election Commission and Others

Patna High Court · (2002) 2 PLJR 380

Read judgment
Previous1…1,5231,5241,5251,5261,527…2,661Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions