High Courts07 Mar 2002Dismissed
Braj Bhushan Poddar @ Braj Bhushan Vs The State of Bihar
Patna High Court · (2002) 03 PAT CK 0083
Criminal Procedure Code, 1973 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 376, 511
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,524 of 2,661
High Courts07 Mar 2002Dismissed
Ramanand Mahto, Rajendra Mahto, Jagdish Mahto and Surajdeo Mahto Vs The State of Bihar
Patna High Court · (2002) 2 PLJR 170
Criminal Procedure Code, 1973 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 323, 34, 341
High Courts07 Mar 2002
Darveshwar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2002) 2 PLJR 224
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 15(1), 33, 35, 45BCivil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 226
High Courts07 Mar 2002Dismissed
Nazirul Haque Vs The State of Bihar and Another
Patna High Court · (2002) 2 PLJR 202
Penal Code, 1860 (IPC) — Section 323, 326Probation of Offenders Act, 1958 — Section 3
High Courts07 Mar 2002Allowed
State of Bihar and Others Vs Jitan Saw
Patna High Court · (2002) 2 BLJR 1300 : (2002) 2 PLJR 257
High Courts07 Mar 2002Allowed
Sri. Arjun Prasad and Another Vs Nutan Savera Sahkari Grih. and Nirman Samiti Ltd. and Others
Patna High Court · (2002) 2 PLJR 54
Arbitration Act, 1940 — Section 34
High Courts07 Mar 2002Dismissed
Diwakant Jha and Others Vs State of Bihar and Others
Patna High Court · AIR 2002 Patna 166 : (2002) 50 BLJR 743 : (2002) 2 PLJR 178
Registration Act, 1908 — Section 69
High Courts07 Mar 2002Allowed
Abu Bakar Siddique Vs State of Bihar
Patna High Court · (2002) 2 BLJR 897 : (2002) 2 PLJR 355
Criminal Procedure Code, 1973 (CrPC) — Section 326Essential Commodities Act, 1955 — Section 7
High Courts07 Mar 2002Allowed
Mangal Sah Vs State of Bihar
Patna High Court · (2002) 2 BLJR 987 : (2002) 4 PLJR 29
Criminal Procedure Code, 1973 (CrPC) — Section 326
High Courts07 Mar 2002Dismissed
Manoj Kumar Vs Bihar Public Service Commission and Others
Patna High Court · (2002) 03 PAT CK 0007
High Courts06 Mar 2002
Parichhan Rai Ors. Vs State of Bihar and Another
Patna High Court · (2002) 1 BLJR 762
Penal Code, 1860 (IPC) — Section 147, 148, 307, 323, 324
High Courts06 Mar 2002Allowed
Sanatan Gupta and Others and Rajesh Kumar Mahato Vs The State of Bihar and Others
Patna High Court · (2002) 2 PLJR 240
High Courts06 Mar 2002Dismissed
Shobha Yadav and JamunaYadav Vs The State of Bihar
Patna High Court · (2002) 2 PLJR 375
Penal Code, 1860 (IPC) — Section 395, 412
High Courts06 Mar 2002Dismissed
Md. Raqeemuddin and Others Vs State of Bihar
Patna High Court · (2002) 1 BLJR 683
Penal Code, 1860 (IPC) — Section 323, 448
High Courts06 Mar 2002Dismissed
Shyam Bihari Prasad Vs Birendra Prasad and Others
Patna High Court · (2002) 03 PAT CK 0054
High Courts06 Mar 2002Dismissed
Asrar Alam @ Chunnu @ Md. Israr Alam @ Chunnu Alam Vs The State of Bihar
Patna High Court · (2002) 2 BLJR 1160 : (2002) 4 PLJR 315
Penal Code, 1860 (IPC) — Section 363, 366
High Courts06 Mar 2002Dismissed
Chandra Deo Rai and Others Vs State of Bihar
Patna High Court · (2002) 1 BLJR 682
Criminal Procedure Code, 1973 (CrPC) — Section 144, 360Penal Code, 1860 (IPC) — Section 323, 379
High Courts06 Mar 2002Dismissed
Jineshwar Singh Vs The State of Bihar
Patna High Court · (2002) 2 PLJR 651
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 32
High Courts06 Mar 2002Dismissed
Sewak Prasad Vs State of Bihar
Patna High Court · (2002) 1 BLJR 761
Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338, 379
High Courts06 Mar 2002
Smt. Gayatri Singh Vs The Secretary Bihar Housing Board and Others
Patna High Court · (2002) 4 PLJR 403