High Courts13 Aug 2007
The Oriental Insurance Co. Ltd. and Another Vs Most. Rajabala Devi and Others
Patna High Court · (2007) 4 PLJR 686
Motor Vehicles Act, 1988 — Section 166, 166(3), 170
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,186 of 2,661
High Courts13 Aug 2007Allowed
Jangi Lal Prasad Vs State of Bihar and Others
Patna High Court · (2008) 56 BLJR 143 : (2008) 3 PLJR 561
Bihar Land Reforms Act, 1950 — Section 2, 5, 6, 6(1), 6(2)Bihar Tenancy Act, 1885 — Section 116Chotanagpur Tenancy Act, 1908 — Section 43
High Courts13 Aug 2007Dismissed
Jan Pratirodh Sangharsh Manch, Bihar Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 664
Criminal Law (Amendment) Act, 1908 — Section 15, 16, 17
High Courts13 Aug 2007
Biresh Chandra Chatterji Vs State of Bihar and Others
Patna High Court · (2008) 56 BLJR 49 : (2008) 1 PLJR 394
Bihar Medical Attendance Rules, 1947 — Rule 26
High Courts13 Aug 2007Allowed
Jorjy International Private Limited and Others Vs State of Bihar and Another
Patna High Court · (2007) 08 PAT CK 0094
High Courts13 Aug 2007Dismissed
Smt. Nageena Jha @ Nageena Kumari Vs Union of India and Others
Patna High Court · (2008) 2 PLJR 737
Constitution of India, 1950 — Article 226
High Courts13 Aug 2007Dismissed
Dhanraj Singh Vs The State of Bihar and Another
Patna High Court · (2008) 2 PLJR 71
Criminal Procedure Code, 1973 (CrPC) — Section 116(1)Penal Code, 1860 (IPC) — Section 120B, 147, 148, 34, 341
High Courts10 Aug 2007Allowed
Arjun Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 203
Registration Act, 1908 — Section 68, 68A, 68B(2)
High Courts10 Aug 2007Dismissed
Suresh Kumar Roy and Another Vs The State of Bihar and Others
Patna High Court · (2008) 56 BLJR 148 : (2008) 1 PLJR 27
Constitution of India, 1950 — Article 226National Council for Teacher Education Act, 1993 — Section 14, 14(1), 14(3), 14(4)
High Courts10 Aug 2007Dismissed
Map Auto Ltd. Vs Deep Shikha Autos Pvt. Ltd.
Patna High Court · (2007) 08 PAT CK 0104
High Courts10 Aug 2007Allowed
Rajendra Prasad Gupta Vs The State of Bihar
Patna High Court · (2008) 1 PLJR 138
Criminal Procedure Code, 1973 (CrPC) — Section 239, 251Penal Code, 1860 (IPC) — Section 379, 411
High Courts10 Aug 2007Dismissed
Mithilesh Kumar Singh Vs The Union of India and Others
Patna High Court · (2007) 4 PLJR 292
Constitution of India, 1950 — Article 226(2)
High Courts10 Aug 2007Allowed
Tarkeshwar Singh Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 93
Criminal Procedure Code, 1973 (CrPC) — Section 185, 311, 407
High Courts10 Aug 2007Dismissed
Shobha Lal Modi Vs Charu Lata Patel
Patna High Court · (2008) 1 PLJR 615
High Courts10 Aug 2007Allowed
Sanjeev Kumar Sinha Vs The State of Bihar and Another
Patna High Court · (2007) PLJR 770
Criminal Procedure Code, 1973 (CrPC) — Section 197, 202General Insurance Business (Nationalisation) Act, 1972 — Section 31Penal Code, 1860 (IPC) — Section 323, 379, 504
High Courts09 Aug 2007Allowed
Om Prakash Yadav Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 251
Forest (Conservation) Act, 1980 — Section 2
High Courts09 Aug 2007Dismissed
The New India Assurance Company Ltd. and Another Vs Anju Sinha and Others
Patna High Court · (2008) 1 PLJR 597
Motor Vehicles Act, 1988 — Section 173
High Courts09 Aug 2007Dismissed
Shahnz Bano Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 222
High Courts09 Aug 2007
Vidyanand Singh Vs State of Bihar
Patna High Court · (2007) PLJR 450
Criminal Procedure Code, 1973 (CrPC) — Section 360
High Courts09 Aug 2007Dismissed
Rajeev Kumar Agrawal Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 714
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146(2)