High Courts21 Aug 2007Allowed
Hira Lal Choudhary Vs The State of Bihar and Another
Patna High Court · (2007) 08 PAT CK 0131
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,184 of 2,661
High Courts21 Aug 2007Allowed
Bibi Rahmat Khatoon @ Bibi Rahmat Begam @ Rahmati Khatoon Vs The State of Bihar and Another
Patna High Court · (2008) 56 BLJR 51
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts21 Aug 2007Dismissed
The Union of India and Others Vs The Central Administrative Tribunal and Another
Patna High Court · (2007) 4 PLJR 468
Constitution of India, 1950 — Article 226
High Courts21 Aug 2007Dismissed
Hafiz Nizamuddin Vs Smt. Kaushalaya Devi
Patna High Court · (2008) 1 PLJR 468
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts21 Aug 2007Dismissed
Samar Singh Vs State of Bihar, Chunchun Yadav and Subodh Kumar
Patna High Court · (2007) 2 BLJR 3022
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 401, 401(3)Penal Code, 1860 (IPC) — Section 302, 34
High Courts21 Aug 2007Dismissed
Kabita Sen and Others Vs Mrs. Kanak Lata Chaudhary and Others
Patna High Court · (2008) 3 PLJR 99 : (2007) 4 PLJR 632
High Courts21 Aug 2007Allowed
Shashi Bhushan Kumar Vs The State of Bihar and Another
Patna High Court · (2008) 1 PLJR 404
Penal Code, 1860 (IPC) — Section 323, 341, 379, 504
High Courts20 Aug 2007
Ramdeo Lall Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 569
High Courts20 Aug 2007
Navin Prasad Yadav Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 586
Bihar Medical Attendance Rules, 1947 — Rule 24(6), 26Constitution of India, 1950 — Article 14, 21
High Courts20 Aug 2007
Ashok Kumar Jhunjhunwala Vs State of Bihar
Patna High Court · (2007) 08 PAT CK 0141
High Courts20 Aug 2007Allowed
Excel Corp. Care Ltd. Vs State of Bihar and Others
Patna High Court · (2008) 56 BLJR 139 : (2007) 4 PLJR 407
Insecticides Act, 1968 — Section 13, 14, 16, 21, 22(3)Insecticides Rules, 1971 — Rule 10, 9
High Courts20 Aug 2007
Gita Rani Jaiswal Vs State of Bihar and Others
Patna High Court · (2008) 3 PLJR 596
Penal Code, 1860 (IPC) — Section 323, 34, 341, 354, 452
High Courts20 Aug 2007Allowed
Baij Nath Upadhya and Another Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 39
Bihar Tenancy Act, 1885 — Section 49C, 87, 87(2)Bihar Privileged Persons Homestead Tenancy Act, 1947 — Section 2(d), 2(g), 2(i), 2(i)(1), 2(i)(2), 2(j)Santhal Parganas Tenancy (Supplementary Provisions) Act, 1949 — Section 20
High Courts20 Aug 2007Dismissed
Rana Ram Yatan Singh Vs The Union of India and Another
Patna High Court · (2008) 1 PLJR 639
High Courts18 Aug 2007
Annu Verma and Others Vs Maheshwar Prasad Verma, Ram Bilas Prasad Verma and Ajay Kumar Verma
Patna High Court · (2007) 08 PAT CK 0112
High Courts18 Aug 2007Allowed
St. Xavier''s College of Education Vs State of Bihar and Others
Patna High Court · (2007) 08 PAT CK 0105
High Courts18 Aug 2007Allowed
Mattel Toys India (P) Ltd. and Others Vs The State of Bihar and Another
Patna High Court · (2008) 2 PLJR 109
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 34, 406, 420
High Courts18 Aug 2007Allowed
M/s Magadh Advertising Bureau Vs The Bihar State Bridge Construction Corpn. and Others
Patna High Court · (2007) 4 PLJR 581
Bihar Financial Rules — Rule 246(2)Public Works Department Code — Rule 168, 169, 170
High Courts17 Aug 2007Allowed
Satyendra Yadav @ Satyendra Kumar Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 81
Criminal Procedure Code, 1973 (CrPC) — Section 190, 460, 460(c)Penal Code, 1860 (IPC) — Section 120B, 161, 420Prevention of Corruption Act, 1988 — Section 17, 9