High Courts27 Aug 2007Dismissed
Nutan Devi Vs The Union of India and Others
Patna High Court · (2008) 1 PLJR 219
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,183 of 2,661
High Courts27 Aug 2007Allowed
Dr. Bipin Bihari Singh Vs State of Bihar and Others
Patna High Court · (2008) 1 PLJR 126
High Courts24 Aug 2007Allowed
Md. Riyazuddin Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 217
High Courts24 Aug 2007Dismissed
Nitya Nand Singh and Others Vs The State of Bihar
Patna High Court · (2007) PLJR 438
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts24 Aug 2007
Santosh Kumar @ Santosh Kumar Sah Vs State of Bihar
Patna High Court · (2007) 4 PLJR 790
Criminal Procedure Code, 1973 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 414
High Courts24 Aug 2007Allowed
National Insurance Company Ltd. Vs Most. Radheshwari Devi and Others
Patna High Court · (2007) 08 PAT CK 0136
Employees Compensation Act, 1923 — Section 4
High Courts24 Aug 2007
Commissioner of Income Tax Vs Hargovind Khaitan, Auto Syndicate
Patna High Court · (2008) 56 BLJR 134
Income Tax Act, 1961 — Section 256(2)
High Courts24 Aug 2007Dismissed
Nageshwar Prasad Vs The State of Bihar
Patna High Court · (2007) 4 PLJR 197
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts24 Aug 2007
Deepak Kumar Sinha Vs Patna Regional Development Authority and Others
Patna High Court · (2008) 1 PLJR 186
High Courts24 Aug 2007
Md. Noor Alam Vs The State of Bihar and Others Ram Babu Vs Bihar State Electricity Board and Others
Patna High Court · (2007) 08 PAT CK 0052
High Courts24 Aug 2007
Pawan Kumar Rajgarhis @ Pawan Rajgarhia Vs State of Bihar and Another
Patna High Court · (2007) 08 PAT CK 0028
High Courts24 Aug 2007Dismissed
Babulal Ram @ Babulal Chamar and Others Vs The State of Bihar
Patna High Court · (2007) PLJR 931
Penal Code, 1860 (IPC) — Section 302, 34
High Courts23 Aug 2007Allowed
Arun Kumar Lal and Another Vs State of Bihar and Others
Patna High Court · (2007) 4 PLJR 796
High Courts23 Aug 2007Dismissed
Ram Krishna Dubey Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 373
High Courts22 Aug 2007Dismissed
Bishnu Madhav Prasad Modi and Others Vs Jayant Prasad Modi and Another Gausi Lal Singh and Others Vs The State of Bihar
Patna High Court · (2007) 4 PLJR 386
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 145
High Courts22 Aug 2007Allowed
Rohit Rai and Others Vs State of Bihar and Others
Patna High Court · (2007) 4 PLJR 451
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 3Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts22 Aug 2007Allowed
Gopal Tewari and Another Vs Umakant Tewari and Others
Patna High Court · (2007) 4 PLJR 653
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 26A, 4C
High Courts22 Aug 2007Dismissed
Geeta Devi Vs State of Bihar and Others
Patna High Court · (2008) 1 PLJR 210
Bihar and Orissa Excise Act, 1915 — Rule 145
High Courts22 Aug 2007Allowed
Smt. Dharm Shila Devi and Others Vs Ramesh Chandra Tewari and Others
Patna High Court · (2009) 4 PLJR 367
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 43 Rule 1, Order 43 Rule 1(1)Transfer of Property Act, 1882 — Section 52
High Courts21 Aug 2007Allowed
Ramesh Kumar Sinha Vs The State of Bihar and Another
Patna High Court · (2008) 1 PLJR 489
Penal Code, 1860 (IPC) — Section 120B, 406, 409, 420