High Courts31 Aug 2007Allowed
Binod Yadav Vs The State of Bihar and Others
Patna High Court · (2007) 08 PAT CK 0088
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,182 of 2,661
High Courts31 Aug 2007
Motilal Singh and Others Vs State of Bihar and Another
Patna High Court · (2007) 4 PLJR 341
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(v)
High Courts31 Aug 2007
Ramesh Chandra Srivastava and Others Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 623
High Courts31 Aug 2007Allowed
Rajdeo Mahto Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 677
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
High Courts31 Aug 2007Allowed
Md. Qamrul Hoda Vs Bihar State Road Transport Corporation and Others
Patna High Court · (2007) 4 PLJR 549
High Courts31 Aug 2007Allowed
Jyotsna Singh @ Kumari Jyotsna Singh Vs State of Bihar and Others
Patna High Court · (2007) 4 PLJR 602
High Courts30 Aug 2007
Md. Kalim and Others Vs Ajay Kumar Thakur and Others
Patna High Court · (2007) 4 PLJR 405
Motor Vehicles Act, 1988 — Section 140
High Courts30 Aug 2007
Pankaj Kumar and Another Vs The State of Bihar and Others
Patna High Court · (2007) 2 BLJR 2957 : (2007) 4 PLJR 402
Bihar Service Code, 1952 — Rule 192ATraverse Rule Bihar and Orissa Survey, 1986 — Rule 87
High Courts30 Aug 2007Dismissed
Rashid Rais Vs The State of Bihar and Others
Patna High Court · (2007) 08 PAT CK 0077
High Courts30 Aug 2007Allowed
Ram Swaroop Singh Vs State of Bihar and Others
Patna High Court · (2007) 4 PLJR 340
Essential Commodities Act, 1955 — Section 3, 6A, 6B
High Courts30 Aug 2007Allowed
Yogendra Sharma Vs The Bihar State Road Transport Corporation and Others
Patna High Court · (2007) 4 PLJR 571
High Courts30 Aug 2007
Rajendra Kumar Yadav @ Rajendra Yadav Vs State of Bihar
Patna High Court · (2008) 1 PLJR 475
Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468
High Courts29 Aug 2007Allowed
Ibopishak Singh Vs Union of India
Patna High Court · (2008) 2 PLJR 702
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(B), 20(b)(ii)(c), 23, 54
High Courts29 Aug 2007
Saraswati Kumar Sinha Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 688
High Courts29 Aug 2007Allowed
Basdeo Bhagat and Others Vs The State of Bihar and Another
Patna High Court · (2009) 4 PLJR 400
Criminal Procedure Code, 1973 (CrPC) — Section 468, 468(2)(c), 473, 482Penal Code, 1860 (IPC) — Section 323, 324, 34, 341, 504
High Courts28 Aug 2007
Atul Chandra Gupta Vs Patna Municipal Corpn. and Others
Patna High Court · AIR 2007 Patna 182 : (2008) 1 PLJR 406
High Courts28 Aug 2007Dismissed
Shree Narayan Yadav Vs State of Bihar and Others
Patna High Court · (2008) 1 PLJR 132
Constitution of India, 1950 — Article 226Forest Act, 1927 — Section 41, 42, 52
High Courts28 Aug 2007Dismissed
Gurucharanjit @ Gurucharanjit Singh Vs Union of India and Others
Patna High Court · (2008) 1 PLJR 503
Criminal Procedure Code, 1973 (CrPC) — Section 239, 482Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471
High Courts28 Aug 2007
Sunil Kumar Sinha and Another Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 354