High Courts06 Sept 2007
Bijay Kumar Verma Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 599
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,181 of 2,661
High Courts06 Sept 2007
M/s Kisan Cinema, Biharsharif Vs The Commissioner of Income Tax, Bihar I, Patna
Patna High Court · (2007) 4 PLJR 584
Income Tax Act, 1961 — Section 256(1)Income Tax Rules, 1962 — Rule 9B, 9B(7)
High Courts06 Sept 2007
Anoj Kumar Mandal alias Manoj Kumar Mandal Vs The State of Bihar
Patna High Court · (2007) 09 PAT CK 0093
High Courts06 Sept 2007Allowed
Janki Devi Vs Shanti Devi and Others
Patna High Court · (2007) 4 PLJR 606
High Courts06 Sept 2007
Sita Ram Chaudhary Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 788
Public Demands Recovery Act — Section 7, 9
High Courts05 Sept 2007Dismissed
Sheo Shankar Kumar Khetan Vs Name not known, widow of late Ambika Prasad and Others
Patna High Court · (2007) 09 PAT CK 0098
High Courts05 Sept 2007Dismissed
Rana Ranjeet Singh Vs The G.I.C. of India and Others
Patna High Court · (2008) 56 BLJR 69 : (2008) 2 PLJR 665
Constitution of India, 1950 — Article 226General Insurance (Conduct, Discipline and Appeal) Rules, 1975 — Rule 23, 37 39, 39(1), 39(2), 40
High Courts05 Sept 2007Dismissed
Shridhar Singh Vs Manu Singh
Patna High Court · (2007) 09 PAT CK 0074
High Courts05 Sept 2007Allowed
Punam Kumari Vs State Election Commission and Others
Patna High Court · (2007) 09 PAT CK 0046
High Courts05 Sept 2007Allowed
Shambhu Goel Vs State of Bihar
Patna High Court · (2007) 4 PLJR 724
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 55
High Courts03 Sept 2007Allowed
Ram Bachan Singh @ Ram Narain Chaudhary and Another Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 567
Penal Code, 1860 (IPC) — Section 406, 498A
High Courts03 Sept 2007Allowed
Indu Parbat and Another Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 433
Petroleum Rules, 1976 — Rule 144
High Courts03 Sept 2007Allowed
Amrendra Kumar Singh Vs State of Bihar and Others
Patna High Court · (2008) 1 PLJR 151
High Courts03 Sept 2007
Indrawati Devi and Others Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 661
High Courts31 Aug 2007Allowed
Sudhanshu Cold Storage Pvt. Ltd., Begusarai Vs Bihar State Electricity Board and Others
Patna High Court · (2007) 4 PLJR 562
Electricity (Supply) Act, 1948 — Section 79
High Courts31 Aug 2007
Pyari Yadav @ Pyare Lal Yadav Vs State of Bihar
Patna High Court · (2008) 3 PLJR 375
Penal Code, 1860 (IPC) — Section 376, 451, 457
High Courts31 Aug 2007Allowed
Suresh Kumar Trithani @ Balo Vs The State of Bihar
Patna High Court · (2007) 2 BLJR 3003
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 107, 144Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts31 Aug 2007Dismissed
Kamakhaya Narayan Singh Vs Haribansh Singh and Others
Patna High Court · AIR 2007 Patna 184 : (2008) 1 PLJR 410
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3A, Order 8 Rule 10
High Courts31 Aug 2007Allowed
Deo Narain Mandal Vs Ram Chandra Mandal and Others
Patna High Court · (2008) 56 BLJR 105 : (2007) 4 PLJR 659
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3), 2Civil Procedure Code, 1908 (CPC) — Order 21 Rule 34
High Courts31 Aug 2007Allowed
Phalli Sah Vs The State of Bihar
Patna High Court · (2007) 08 PAT CK 0092