High Courts14 Sept 2007Allowed
Mahesh Ram, Ganesh Ram and Chandradeo Ram Vs State of Bihar and Others
Patna High Court · (2009) 5 RCR(Criminal) 126
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,179 of 2,661
High Courts14 Sept 2007Allowed
Horil Sahni Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 982
Civil Services (Classification, Control and Appeal) Rules — Rule 55
High Courts14 Sept 2007Dismissed
Chandeshwar Mandal alias Channa Mandal and Khirkhar Mandal Vs The State of Bihar
Patna High Court · (2007) 09 PAT CK 0056
High Courts14 Sept 2007Dismissed
Umesh Sinha @ Umesh Kumar Sinha and Others Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 491
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts14 Sept 2007Dismissed
Chandeshwar Mandal @ Channa Mandal and Another Vs The State of Bihar
Patna High Court · (2008) 1 PLJR 508
Criminal Procedure Code, 1973 (CrPC) — Section 164Evidence Act, 1872 — Section 25Penal Code, 1860 (IPC) — Section 302, 34, 376, 379
High Courts14 Sept 2007Dismissed
Arun Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 652
High Courts13 Sept 2007Dismissed
Rama Nand Singh Vs State of Bihar and Others
Patna High Court · (2009) 2 PLJR 345
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97
High Courts13 Sept 2007Dismissed
Sabir Ansari Vs The State of Bihar
Patna High Court · (2007) PLJR 551
Penal Code, 1860 (IPC) — Section 302, 304II, 307, 324
High Courts13 Sept 2007
Birendra Yadav Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 560
Arms Act, 1959 — Section 27Bihar Control of Crimes Act, 1981 — Section 12(2), 19, 20Penal Code, 1860 (IPC) — Section 307
High Courts13 Sept 2007Allowed
Kendriya Vidyalaya Sangathan Head Quarter and Another Vs Shri Shyam Kishore Pandey and Others
Patna High Court · (2008) 1 PLJR 45
Administrative Tribunals Act, 1985 — Section 19(4)
High Courts12 Sept 2007Allowed
Udai Kumar Mehta and Others Vs Samastipur Kshetriya Gramin Bank and Others
Patna High Court · (2008) 1 PLJR 223
Regional Rural Banks Act, 1976 — Section 17, 29
High Courts12 Sept 2007Allowed
Pyare Lal Sah Vs The State of Bihar and Another
Patna High Court · (2007) PLJR 697
Penal Code, 1860 (IPC) — Section 186, 323, 341, 353, 379
High Courts12 Sept 2007
Md. Sarfaraz Alam and Another Vs The State of Bihar and Another
Patna High Court · (2008) 1 PLJR 663
Penal Code, 1860 (IPC) — Section 34, 379, 419, 420, 468
High Courts12 Sept 2007Allowed
Seema Devi Vs State Election Commission, Bihar and Others
Patna High Court · (2007) 4 PLJR 545
Constitution of India, 1950 — Article 226
High Courts12 Sept 2007
Bihar State Food and Civil Supplies Corporation and Another Vs State of Jharkhand and Others
Patna High Court · (2008) 56 BLJR 101
Inter State Corporations Act, 1957 — Section 4, 4(3)
High Courts12 Sept 2007Dismissed
Manoj Singh and Others Vs The State of Bihar
Patna High Court · (2008) 1 PLJR 53
Penal Code, 1860 (IPC) — Section 147, 148, 302, 34, 341
High Courts12 Sept 2007
Sita Ram Prasad Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 5
High Courts12 Sept 2007
Tiwari Rai Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 702
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 5Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16, 16(3)Specific Relief Act, 1963 — Section 31
High Courts11 Sept 2007Dismissed
Shiv Chandra Mishra Vs State of Bihar and Others
Patna High Court · (2007) 09 PAT CK 0102
High Courts11 Sept 2007Allowed
Sandeep Kumar Bhagat and Another Vs C.M.D. BSNL and Others
Patna High Court · AIR 2007 Patna 180 : (2008) 1 PLJR 557
Penal Code, 1860 (IPC) — Section 120B, 420Prevention of Corruption Act, 1988 — Section 13