High Courts18 Sept 2007Dismissed
Babban Singh Vs The State of Bihar and Another
Patna High Court · (2008) 2 PLJR 30
Negotiable Instruments Act, 1881 (NI) — Section 138, 142
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,178 of 2,661
High Courts18 Sept 2007Dismissed
Kumar Sursen Vs State of Bihar and Others
Patna High Court · AIR 2008 Patna 24 : (2008) 4 CivCC 569 : (2008) 1 PLJR 92 : (2008) 4 RCR(Civil) 377
Hindu Adoptions and Maintenance Act, 1956 — Section 6
High Courts18 Sept 2007
Kiran Kumari Vs State of Bihar and Others
Patna High Court · (2008) 1 PLJR 24
High Courts18 Sept 2007Allowed
Madhu Nahata and Others Vs The Union of India
Patna High Court · (2008) 1 PLJR 621
Civil Procedure Code, 1908 (CPC) — Section 34Railway Claims Tribunal Act, 1987 — Section 16Railways Act, 1989 — Section 102
High Courts18 Sept 2007Allowed
Chanaki Sao @ Chanakia and Another Vs Smt. Renu Singhaniya and Another
Patna High Court · (2007) 4 PLJR 559
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 7
High Courts18 Sept 2007Allowed
Surendra Kumar Singh @ Surendra Singh Vs State of Bihar and Others
Patna High Court · (2007) 4 PLJR 670
High Courts18 Sept 2007
Asha Devi Vs Lalit Narayan Mithila University and Others
Patna High Court · (2008) 1 PLJR 391
High Courts18 Sept 2007Dismissed
The Union of India and Others Vs Shanti Devi and Another
Patna High Court · (2007) PLJR 646
High Courts18 Sept 2007Allowed
Om Prakash Mandal Vs The State of Bihar
Patna High Court · (2007) PLJR 699
Penal Code, 1860 (IPC) — Section 120B, 272, 273, 406, 409
High Courts17 Sept 2007Dismissed
Shri Krishna Fevicons (Pvt.) Ltd. Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 691
High Courts17 Sept 2007Dismissed
Raghu Nandan Prasad Yadav Vs State of Bihar
Patna High Court · (2008) 1 PLJR 385
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 173, 173(2), 173(2)(i)Penal Code, 1860 (IPC) — Section 149, 302, 34, 366, 376
High Courts17 Sept 2007Dismissed
Amjad Ali and Others Vs The State of Bihar and Others
Patna High Court · (2008) 56 BLJR 873 : (2008) 1 PLJR 199
High Courts17 Sept 2007Dismissed
Hira Singh and Bikrama Singh Vs State of Bihar
Patna High Court · (2007) 09 PAT CK 0061
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 302, 34
High Courts17 Sept 2007Allowed
Nand Kishore Prasad Singh Vs State of Bihar and Others
Patna High Court · (2008) 1 PLJR 47
High Courts17 Sept 2007
Sunil Kumar Singh Vs The Union of India and Others
Patna High Court · (2008) 1 PLJR 198
High Courts17 Sept 2007Allowed
Leeladhar Jha and Others Vs The State of Bihar and Another
Patna High Court · (2009) 1 PLJR 49
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 323, 379, 380
High Courts17 Sept 2007Dismissed
Ram Briksh Singh Vs The State of Bihar and Another
Patna High Court · (2007) 4 PLJR 636
Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 406, 420
High Courts14 Sept 2007Dismissed
Anish Ranjan and Others Vs The State of Bihar and Another
Patna High Court · (2007) PLJR 755
Civil Procedure Code, 1908 (CPC) — Section 151Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 120B, 34, 406, 420, 494
High Courts14 Sept 2007Dismissed
Mrityunjay Jha Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 108
Constitution of India, 1950 — Article 226
High Courts14 Sept 2007Allowed
Sood S.K. and Another Vs State of Bihar and Another
Patna High Court · (2008) 117 FLR 188 : (2008) 2 LLJ 654 : (2008) 1 PLJR 497
Criminal Procedure Code, 1973 (CrPC) — Section 197Factories Act, 1948 — Section 106