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Patna High Court judgments

53,217 judgments · page 1,176 of 2,661

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High Courts26 Sept 2007

Valmiki Prasad Singh, Shanti Kumari Sinha and Prashant Singh Vs The State of Bihar and Another

Patna High Court · (2008) 1 PLJR 259

Criminal Procedure Code, 1973 (CrPC) — Section 202, 323, 34, 354, 379Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 34, 36, 504
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High Courts26 Sept 2007Allowed

Kishori Prasad Singh and Others Vs The State of Bihar and Others

Patna High Court · (2008) 1 PLJR 10

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High Courts25 Sept 2007Dismissed

Brahma Nand Choudhary Vs The State of Bihar and Others

Patna High Court · (2008) 1 PLJR 726

Criminal Procedure Code, 1973 (CrPC) — Section 144, 144(4), 145, 482
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High Courts25 Sept 2007Dismissed

Gandak Command Area, Development Agency and Others Vs State of Bihar and Others

Patna High Court · (2008) 116 FLR 587 : (2008) 2 LLJ 284 : (2007) 4 PLJR 577

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High Courts24 Sept 2007

Mahadeo Pandey Vs The State of Bihar and Others

Patna High Court · (2008) 1 PLJR 732

Constitution of India, 1950 — Article 226
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High Courts24 Sept 2007

Mukesh Kumar Mahto Vs The State of Bihar and Others

Patna High Court · (2008) 1 PLJR 490

Criminal Procedure Code, 1973 (CrPC) — Section 409(2)
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High Courts24 Sept 2007

Most. Badhan Devi Vs The Union of India and Others

Patna High Court · (2008) 3 PLJR 585

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High Courts24 Sept 2007Allowed

Hoti Rai and Others Vs Parmeshwar Sah @ Parmeshwar Prasad and Others

Patna High Court · (2007) 4 PLJR 645

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High Courts24 Sept 2007Allowed

Emarat Co-operative Housing Society Ltd. Vs The State of Bihar and Others

Patna High Court · (2008) 2 PLJR 792

Registration Act, 1908 — Section 17, 17(1A)Transfer of Property Act, 1882 — Section 108(h), 53A
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High Courts24 Sept 2007

Punam Devi and Others Vs The State of Bihar and Others

Patna High Court · (2008) 1 PLJR 600

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High Courts24 Sept 2007

Dr. Ram Yash Ram Vs State of Bihar and Another

Patna High Court · (2007) 4 PLJR 554

Penal Code, 1860 (IPC) — Section 120B, 467Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
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High Courts21 Sept 2007

Doctor Nonia Vs The State of Bihar

Patna High Court · (2008) 1 PLJR 525

Penal Code, 1860 (IPC) — Section 302, 34, 392, 395, 396
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High Courts21 Sept 2007Dismissed

Rampari Devi Vs The State of Bihar and Others

Patna High Court · (2007) 09 PAT CK 0096

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High Courts21 Sept 2007Dismissed

Raj Kumar Chauhan Vs Brajesh Kumar Singh and Others

Patna High Court · (2008) 1 PLJR 249

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 6, Order 7 Rule 7, 10Hindu Succession Act, 1956 — Section 22
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High Courts20 Sept 2007Allowed

Abul Kaish and Another Vs The State of Bihar and Another

Patna High Court · (2009) 2 PLJR 507

Constitution of India, 1950 — Article 142Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 202, 397, 397(1), 397(3)Penal Code, 1860 (IPC) — Section 147, 323, 341, 354
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High Courts20 Sept 2007

State of Bihar Vs Lalu Prasad and Others

Patna High Court · (2007) 09 PAT CK 0092

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High Courts20 Sept 2007

Manoj Kumar Verma and Others Vs State of Bihar and Others

Patna High Court · (2007) 4 PLJR 553

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High Courts20 Sept 2007Allowed

Tarsim Singh Vs The Union of India (UOI)

Patna High Court · (2007) 09 PAT CK 0065

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High Courts20 Sept 2007

The State of Bihar Vs Kamleshwari Yadav and Others Kamleshwari Yadav @ Kamo Yadav and Others Vs The State of Bihar

Patna High Court · (2008) 1 PLJR 175

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 366Penal Code, 1860 (IPC) — Section 302, 34
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High Courts20 Sept 2007

Rajendra Hari Vs Smt. Rekha Devi and Another

Patna High Court · (2008) 1 PLJR 260

Criminal Procedure Code, 1973 (CrPC) — Section 125
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