High Courts03 Oct 2007Dismissed
Suba Rai Vs Bindeshwar Rai and Others
Patna High Court · (2007) 10 PAT CK 0010
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,174 of 2,661
High Courts01 Oct 2007Allowed
Navin Kumar Singh Vs The State of Bihar and Another
Patna High Court · (2007) 4 PLJR 696
High Courts01 Oct 2007Allowed
Nutan Parsoni Plaza Apartment Vs Patna Regional Development Authority and Others
Patna High Court · (2009) 2 PLJR 505
High Courts01 Oct 2007
Raj Kumari Devi and Another Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 453
Bihar Land Reforms Act, 1950 — Section 4(h)Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 145, 145(1), 146Penal Code, 1860 (IPC) — Section 379
High Courts01 Oct 2007Dismissed
Jitendra Sharma @ Jitendra Kumar Sharma Vs Union of India
Patna High Court · (2008) 1 PLJR 500
Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts01 Oct 2007Dismissed
Nutan Kumari and Another Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 808
High Courts01 Oct 2007Allowed
Jai Krishna Jha Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 707
High Courts01 Oct 2007
Paropkari Sharma Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 594
High Courts28 Sept 2007Allowed
Brindaban Tiwary Vs Awadhesh Tiwary
Patna High Court · (2007) 4 PLJR 646
High Courts28 Sept 2007Dismissed
Amrendra Kumar Sinha Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 396
Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1)(b)(ii), 340
High Courts28 Sept 2007Dismissed
Durganand Jha and Others Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 259
Constitution of India, 1950 — Article 14, 16, 226
High Courts28 Sept 2007
Mahendra Prasad Singh @ Mahendra Singh Vs State of Bihar and Others
Patna High Court · (2008) 117 FLR 187 : (2009) 2 PLJR 957 : (2008) 1 PLJR 532
High Courts28 Sept 2007Allowed
Hasima Khatoon and Others Vs Murtaza Ansari and Another
Patna High Court · (2009) 3 PLJR 382
Criminal Procedure Code, 1973 (CrPC) — Section 202, 319
High Courts28 Sept 2007Dismissed
Hiralal Yadav and Others Vs The State of Bihar
Patna High Court · (2008) 56 BLJR 471 : (2007) PLJR 925 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts28 Sept 2007Allowed
Manju Tiwary Vs State of Bihar
Patna High Court · (2009) 5 RCR(Civil) 501
High Courts28 Sept 2007Dismissed
Kalawati Devi and Others Vs Prem Shankar Sah and Others
Patna High Court · (2008) 3 PLJR 393
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 6 Rule 18
High Courts27 Sept 2007Dismissed
No. 15466168 M. Ex.-SWr. Pramod Kumar Singh Vs The Union of India and Others
Patna High Court · (2008) 1 PLJR 720
High Courts27 Sept 2007Allowed
Umesh Sah and Others Vs Rajendra Sah and Others
Patna High Court · (2008) 1 PLJR 383
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts27 Sept 2007
Manoranjan Singh and Another Vs The State of Bihar and Another
Patna High Court · (2008) 1 PLJR 734
Criminal Procedure Code, 1973 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 120B, 365, 406, 420
High Courts27 Sept 2007Allowed
Ram Bhajan Mahto Vs Bam Mahto and Another
Patna High Court · (2007) 4 PLJR 649