High Courts06 Oct 2007Allowed
Smt. Domni Devi Vs Neuri Kueri and Others
Patna High Court · (2008) 1 PLJR 538
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,173 of 2,661
High Courts05 Oct 2007Dismissed
Naesh Kahar and Others Vs Satya Narayan Prasad
Patna High Court · (2007) 4 PLJR 692
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 41 Rule 21, Order 5 Rule 19A(2)Limitation Act, 1963 — Section 5
High Courts05 Oct 2007Dismissed
Sheikh Ishteyaque @ Md. Ishteyaque and Sheikh Kalim @ Gedhwa Vs The State of Bihar State of Bihar Vs Sheikh Samsul and Sheikh Gayas
Patna High Court · (2007) 10 PAT CK 0061
High Courts05 Oct 2007Allowed
Nageshwar Choudhary Vs State of Bihar
Patna High Court · (2008) 56 BLJR 638
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 149, 197, 201, 224, 225Prevention of Corruption Act, 1988 — Section 13(2), 7
High Courts05 Oct 2007Allowed
Rajendra Pal Singh Vs The State of Bihar and Another
Patna High Court · (2008) 1 PLJR 19
High Courts04 Oct 2007
Shiv Nandan Yadav Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 772
Bihar Tenants Holdings (Maintenance of Records) Act, 1973 — Section 14, 15, 16
High Courts04 Oct 2007
Kaisar Jahan Vs State of Bihar and Another
Patna High Court · (2009) 3 PLJR 18
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 164, 437, 437(5), 439, 439(2)Penal Code, 1860 (IPC) — Section 34, 363, 365, 366, 452
High Courts04 Oct 2007Dismissed
Champa Devi @ Champa Kumari Vs State of Bihar and Others
Patna High Court · (2007) 4 PLJR 619
Bihar Panchayat Raj Act, 2006 — Section 136(1), 136(1)(Gha), 136(1)(Jha)
High Courts04 Oct 2007Dismissed
Ranjeet Sinha @ Ranjeet Prasad Singh Vs The State of Bihar and Another
Patna High Court · (2008) 1 PLJR 262
Criminal Procedure Code, 1973 (CrPC) — Section 125Evidence Act, 1872 — Section 112
High Courts04 Oct 2007Allowed
Raghav Singh Vs The State of Bihar
Patna High Court · (2007) 4 PLJR 697
Criminal Procedure Code, 1973 (CrPC) — Section 239
High Courts03 Oct 2007Dismissed
Sudhir Kumar Vs State of Bihar
Patna High Court · (2007) 10 PAT CK 0056
High Courts03 Oct 2007Allowed
Rajendra Upadhyays Vs Madan Rai and Others
Patna High Court · (2007) 4 PLJR 705
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A
High Courts03 Oct 2007Allowed
Pawan Kumar Gadodia and Others Vs Radha Devi and Others
Patna High Court · (2007) 4 PLJR 624
Benami Transactions (Prohibition) Act, 1988 — Section 3(a), 4
High Courts03 Oct 2007
The State of Bihar and Others Vs Shakti Tubes Ltd.
Patna High Court · (2007) 4 PLJR 770
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts03 Oct 2007Allowed
Ramjee Pandit and Others Vs Dhramdeo Pandit and Another
Patna High Court · (2008) 1 PLJR 98
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 9 Rule 9Succession Act, 1925 — Section 222, 223, 268, 276, 295
High Courts03 Oct 2007Allowed
Rina Devi Vs State of Bihar and Others
Patna High Court · (2007) 10 PAT CK 0021
Limitation Act, 1963 — Section 29(2), 3, 5
High Courts03 Oct 2007
Gita Devi Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 630
High Courts03 Oct 2007
Shyam Kishore Sharma Vs State of Bihar and Others
Patna High Court · (2007) 4 PLJR 699
High Courts03 Oct 2007Allowed
Ayodhya Prasad Sinha Vs The Joint Secretary (General Administration Dept.) The Bihar State Electricity Board and Others
Patna High Court · (2008) 1 PLJR 718