High Courts09 Oct 2007
The State of Bihar Vs Awadhesh Kumar Jha Krishna Kant Jha and Others Vs The State of Bihar
Patna High Court · (2008) 2 PLJR 130
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 34
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,172 of 2,661
High Courts09 Oct 2007Dismissed
Bibi Badrun Nisha and Others Vs Md. Masud Akhter and Others
Patna High Court · (2008) 1 PLJR 661
High Courts08 Oct 2007Dismissed
Awadhesh Kumar Singh Vs The State of Bihar and Another
Patna High Court · (2008) 3 PLJR 381
Criminal Procedure Code, 1973 (CrPC) — Section 397, 397(3), 401, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 418, 420
High Courts08 Oct 2007Allowed
Sardar Khajan Singh @ Sardar Khadan Singh Vs Tribhuban Kumar
Patna High Court · (2008) 1 PLJR 227
High Courts08 Oct 2007Dismissed
Md. Numan Alam Vs Union of India and Others
Patna High Court · (2007) 4 PLJR 709
Customs Act, 1962 — Section 111, 111(b), 115
High Courts08 Oct 2007Dismissed
Bijay Bhagat @ Bijay Kumar Bhagat @ Bijay Kumar Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 121
Constitution of India, 1950 — Article 226
High Courts08 Oct 2007
Lal Bahadur Gupta Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 182
Constitution of India, 1950 — Article 14, 21, 47
High Courts08 Oct 2007Allowed
Most. Sanjha Devi Vs Amar Yadav and Others
Patna High Court · (2007) 4 PLJR 727
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103, Order 21 Rule 97, 115(2)
High Courts08 Oct 2007Allowed
Reliance Industries Limited and Others Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 654
Companies Act, 1956 — Section 111Penal Code, 1860 (IPC) — Section 406, 420
High Courts08 Oct 2007Dismissed
Dr. Gauri Nath Jha Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 59
Constitution of India, 1950 — Article 226
High Courts08 Oct 2007Allowed
Yogendra Prasad and Others Vs State of Bihar and Others
Patna High Court · (2009) 309 ITR 28
Income Tax Act, 1961 — Section 276, 277
High Courts08 Oct 2007Dismissed
Ram Chandra Choudhary Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 696
High Courts08 Oct 2007Dismissed
Shambhu Nath Choubey Vs The Union of India and Others
Patna High Court · (2007) 4 PLJR 757
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 233, 236
High Courts08 Oct 2007
Ram Awatar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 703
Constitution of India, 1950 — Article 311
High Courts08 Oct 2007Allowed
Dilip Kumar Singh and Others Vs The State of Bihar and Another
Patna High Court · (2009) 1 PLJR 46
Penal Code, 1860 (IPC) — Section 323, 341, 379, 452
High Courts08 Oct 2007
Md. Shahadat Hussain Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 728
Criminal Procedure Code, 1973 (CrPC) — Section 232Penal Code, 1860 (IPC) — Section 149, 302, 34
High Courts08 Oct 2007Dismissed
Akhtari Khatoon Vs Union of India and Others
Patna High Court · (2008) 3 PLJR 522
High Courts08 Oct 2007
Shashi Shekhar Gupta Vs Bibhuti Bhushan Jha and Others
Patna High Court · (2008) 3 PLJR 527
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A, 151
High Courts06 Oct 2007Allowed
Md. Bhola Mian and Another Vs State of Bihar
Patna High Court · (2009) 2 PLJR 258
Constitution of India, 1950 — Article 14Criminal Procedure Code, 1973 (CrPC) — Section 227, 239, 245, 258Essential Commodities Act, 1955 — Section 7
High Courts06 Oct 2007Dismissed
Pramila Devi Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 533
Criminal Procedure Code, 1973 (CrPC) — Section 203Penal Code, 1860 (IPC) — Section 376