High Courts31 Oct 2007Allowed
Abhimanyu Singh Vs State of Bihar and Others
Patna High Court · (2008) 2 PLJR 342
Arms Act, 1959 — Section 13(2A), 14
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,171 of 2,661
High Courts31 Oct 2007Allowed
Uday Narain Ojha Vs State of Bihar and Others
Patna High Court · (2008) 1 PLJR 647
Arms Act, 1959 — Section 13, 13(2)
High Courts31 Oct 2007Allowed
Smt. Manju Devi Vs The State Election Commission and Others
Patna High Court · (2008) 1 PLJR 649
Gram Panchayat Act — Section 139
High Courts31 Oct 2007Allowed
Chanda Khatoon and Others Vs The State of Bihar and Another
Patna High Court · (2008) 1 PLJR 736
Penal Code, 1860 (IPC) — Section 323, 379, 448, 498A
High Courts31 Oct 2007Allowed
Indian Oil Corp. Marketing Divi. Vs Jagat Narin Bhagat and Another
Patna High Court · (2008) 1 PLJR 637
High Courts31 Oct 2007Dismissed
Smt. Lali Devi Vs Nakchhed Prasad and Others
Patna High Court · (2008) 1 PLJR 629
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1A
High Courts30 Oct 2007Dismissed
Rohinipati Yadav Vs Pasupati Yadav and Others
Patna High Court · (2008) 1 PLJR 664
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A
High Courts30 Oct 2007
Krishna Ram Vs The State of Bihar and Another
Patna High Court · (2008) 3 PLJR 592
Penal Code, 1860 (IPC) — Section 379, 406, 409
High Courts30 Oct 2007Allowed
Narendra Kumar Vs The State and Others
Patna High Court · (2008) 2 PLJR 197
High Courts30 Oct 2007
Chandra Bhushan Prasad Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 678
High Courts10 Oct 2007Allowed
The State of Bihar Vs Ranjit Kumar Ranjit Kumar Vs The State of Bihar
Patna High Court · (2008) 2 PLJR 10
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 366(1)Explosive Substances Act, 1908 — Section 3, 5
High Courts10 Oct 2007Allowed
Dr. Sachchidanand Singh Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 641
High Courts10 Oct 2007Allowed
Rameshwar Nath Sinha Vs State of Bihar and Others
Patna High Court · (2008) 117 FLR 190 : (2008) 3 PLJR 96
High Courts10 Oct 2007
Niranjan Kumar Ranjan and Others Vs Sri Sri 108 Bhagwati Maharani and Others Sri Sri 108 Bhagwati Maharani and Others Vs Bihar Hindu Religious Trust Board and Others
Patna High Court · (2007) 10 PAT CK 0008
High Courts09 Oct 2007Allowed
Shishir Kumar Jain Vs The Patna Regional Development Authority and Others
Patna High Court · (2008) 1 PLJR 707
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11, 11(1)(f)
High Courts09 Oct 2007Dismissed
Sudha Rani Sinha Vs State of Bihar and Others
Patna High Court · (2007) 4 PLJR 700
Anugragh Narain Sinha Institute of Social Studies Act, 1964 — Section 5
High Courts09 Oct 2007Allowed
Dr. Rajan Sinha Vs The State of Bihar and Others
Patna High Court · (2007) 10 PAT CK 0046
High Courts09 Oct 2007Allowed
Krishna Kumar Sinha and Others Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 809
Bihar Regional Development Authorities Act, 1981 — Section 35, 36, 37, 54, 85Ka
High Courts09 Oct 2007Allowed
Bharat Bhushan Deva Vs State of Bihar and Others
Patna High Court · (2009) 1 CivCC 668 : (2008) 4 RCR(Civil) 375 : (2008) 2 RCR(Rent) 23