High Courts06 Nov 2007Allowed
Krishna Ram Vs The State Bank of India and Others
Patna High Court · (2007) 11 PAT CK 0088
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,169 of 2,661
High Courts06 Nov 2007
Smt. Sugapati Devi Vs State of Bihar and Others
Patna High Court · (2008) 1 PLJR 466
Bihar Panchayat Raj Act, 2006 — Section 11(3)
High Courts06 Nov 2007Dismissed
Mohd. Kamo Vs The Union of India (UOI) and Others
Patna High Court · (2008) 2 PLJR 70
High Courts06 Nov 2007Allowed
Diwali Mahto Vs The State of Bihar
Patna High Court · (2007) 11 PAT CK 0059
High Courts06 Nov 2007Dismissed
Sakhi Chand Rai and Others Vs State of Bihar
Patna High Court · (2008) 2 PLJR 634
Penal Code, 1860 (IPC) — Section 307, 323, 379
High Courts06 Nov 2007Allowed
Barmeshwar Pandey and Others Vs State of Bihar
Patna High Court · (2008) 4 PLJR 264
Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 341
High Courts06 Nov 2007
Mahendra Prasad @ Mahendra Pd. Bhadani Vs General Manager, New India Assurance Company and Others
Patna High Court · (2007) 4 PLJR 797
High Courts06 Nov 2007
Shila Kumari Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 821
High Courts05 Nov 2007
Smt. Kanti Singh Vs State of Bihar and Another
Patna High Court · (2007) 4 PLJR 799
Child Marriage Restraint Act, 1929 — Section 5Criminal Procedure Code, 1973 (CrPC) — Section 200
High Courts05 Nov 2007Dismissed
Employees'' State Insurance Corporation "Panchdeep Bhawan", Patna-800 001 and Others Vs R.K. Tekriwal, Patna and Another
Patna High Court · (2012) 4 LLJ 377
Employees State Insurance Act, 1948 — Section 2(9), 45A, 75(1)(g), 82
High Courts05 Nov 2007
Sant Prasad Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 261
High Courts05 Nov 2007
Baleshwar Sharma Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 192
High Courts05 Nov 2007Allowed
Shashi Bhushan Rai and Others Vs State of Bihar and Another
Patna High Court · (2008) 2 PLJR 459
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 319, 319(1)Penal Code, 1860 (IPC) — Section 302, 307, 34, 354
High Courts05 Nov 2007Dismissed
Dev Nath Yadav Vs State of Bihar
Patna High Court · (2009) 4 PLJR 558
Criminal Procedure Code, 1973 (CrPC) — Section 389, 389(i), 482Penal Code, 1860 (IPC) — Section 302Representation of the People Act, 1951 — Section 8(3)
High Courts05 Nov 2007Dismissed
Om Prakash Paswan Vs State of Bihar
Patna High Court · (2007) 11 PAT CK 0055
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
High Courts05 Nov 2007
B.K. Enterprises Vs State of Bihar and Others
Patna High Court · AIR 2008 Patna 49 : (2008) 2 CTLJ 388 : (2008) 1 PLJR 473
High Courts05 Nov 2007Dismissed
M/s Civmi Industries Pvt. Ltd. Vs State Bank of India and Others
Patna High Court · (2008) 2 PLJR 193
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4), 17(2)
High Courts05 Nov 2007
Mandodari Devi Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 195
High Courts05 Nov 2007
Lalan Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 341
Constitution of India, 1950 — Article 14, 16
High Courts05 Nov 2007Dismissed
State Bank of India and Another Vs Babban Kumar Singh
Patna High Court · (2008) 2 PLJR 361