High Courts12 Nov 2007
Ram Babu Singh Vs The Union Bank of India and Others
Patna High Court · (2008) 1 PLJR 397
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,168 of 2,661
High Courts12 Nov 2007Dismissed
Navin Bhushan Vs The State of Bihar and Others
Patna High Court · (2007) 11 PAT CK 0008
High Courts10 Nov 2007Allowed
Nathuni Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 598
Assistant of Secretariat and its Attached Offices Joint Cadre Act, 1969 — Section 7, 7(1)Assistants of Secretariat and Attached Offices Joint Cadre Act, 1989 — Section 7(1)Bihar Service Code, 1952 — Rule 58
High Courts08 Nov 2007Dismissed
Bharat Lal Ram Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 464
High Courts08 Nov 2007
Shiva Priya Vs The State of Bihar and Another
Patna High Court · (2008) 2 PLJR 338
High Courts08 Nov 2007
Rajniti Prasad Singh Vs The State of Bihar and Another Smt. Ranju Devi Vs The State of Bihar The State of Bihar Vs Gopendra Kumar Thakur
Patna High Court · (2007) 11 PAT CK 0025
High Courts08 Nov 2007Allowed
Oriental Insurance Company Ltd. Vs Firangi Ram and Others
Patna High Court · (2008) 1 PLJR 280
Motor Vehicles Act, 1988 — Section 173
High Courts08 Nov 2007Allowed
Nanda Aryani Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 607
High Courts07 Nov 2007Allowed
Sunil Kumar Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 610
Bihar and Orissa Civil Services Disciplinary and Appeal Rules, 1935 — Rule 55
High Courts07 Nov 2007Dismissed
Md. Rizwan Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 444
Constitution of India, 1950 — Article 226
High Courts07 Nov 2007Dismissed
The Union of India and Others Vs Sahdeo and Others
Patna High Court · (2008) 1 PLJR 256
High Courts07 Nov 2007
M/s Astha Enterprises Vs The State Bank of India and Others
Patna High Court · (2008) 1 PLJR 572
High Courts07 Nov 2007Dismissed
Indradeo Singh Vs The State of Bihar and Others
Patna High Court · (2007) 11 PAT CK 0086
High Courts07 Nov 2007Dismissed
Kapil Yadav Vs State of Bihar
Patna High Court · (2007) 11 PAT CK 0085
Penal Code, 1860 (IPC) — Section 302, 34
High Courts07 Nov 2007Allowed
Atma Ram Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 276
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 419, 420, 468
High Courts07 Nov 2007Allowed
Ram Pravesh Sahni Vs The State of Bihar
Patna High Court · (2009) 1 PLJR 371
Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts07 Nov 2007Dismissed
Mosomat Ram Sakhi Devi Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 254
High Courts06 Nov 2007Allowed
Third Eye, Communications Private Ltd. Vs State of Bihar and Others
Patna High Court · (2008) 1 PLJR 253
Constitution of India, 1950 — Article 243W, 243X
High Courts06 Nov 2007
Shakti Sharan Agrawal Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 190
Bihar Regional Development Authorities Act, 1981 — Section 54(1)
High Courts06 Nov 2007Dismissed
Bihar Rajya Chaukidari Tahsildar Sangh and Another Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 680
Village Chaukidari Act, 1870 — Section 46A, 46B