High Courts23 Nov 2007Allowed
Md. Naimuddin Vs Bihar State Electricity Board
Patna High Court · (2008) 1 PLJR 677
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,166 of 2,661
High Courts23 Nov 2007Allowed
Surendra Mahto Vs The State of Bihar
Patna High Court · (2007) 4 PLJR 589
Penal Code, 1860 (IPC) — Section 120B, 396
High Courts23 Nov 2007Allowed
Gobind Lal Agrawal Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 529
High Courts23 Nov 2007
Anand Mohan and etc. Vs State of Bihar
Patna High Court · (2009) 1 RCR(Criminal) 198
High Courts23 Nov 2007Allowed
Executive Engineer, Punpun Flood Protection Division Vs Lal Babu Rai and Another
Patna High Court · (2008) 117 FLR 759 : (2008) 1 PLJR 697
Industrial Disputes Act, 1947 — Section 25F
High Courts23 Nov 2007Allowed
Sanful Mahto Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 832
High Courts23 Nov 2007
Shiv Shankar Mishra Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 651
High Courts23 Nov 2007Allowed
Bihar Blind People Care Society Vs The Central Govt. Ministry of H
Patna High Court · (2008) 1 PLJR 103
Constitution of India, 1950 — Article 14
High Courts22 Nov 2007Allowed
Vinod Mandal Vs State of Bihar and Another
Patna High Court · (2008) 4 PLJR 663
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144Penal Code, 1860 (IPC) — Section 120B, 352, 420Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(iv)
High Courts22 Nov 2007Dismissed
Raj Grihi Singh Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 613
High Courts22 Nov 2007Allowed
Krishna Das @ Krishna Giri Vs The State of Bihar and Others
Patna High Court · (2007) 11 PAT CK 0063
Bihar Control of Crimes Act, 1981 — Section 12(2)Constitution of India, 1950 — Article 22(5)
High Courts21 Nov 2007
Shobha Nand Jha and Others Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 696
High Courts21 Nov 2007Allowed
Kailasi Devi Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 722
High Courts21 Nov 2007Dismissed
Smt. Shanti Devi Vs The Union of India and Others
Patna High Court · (2008) 1 PLJR 352
High Courts21 Nov 2007
Ashish Mandal alias Ashis Mandal and Chandradeo Mandal Vs The State of Bihar
Patna High Court · (2007) 11 PAT CK 0072
High Courts21 Nov 2007Dismissed
Dr. Baleshwar Pd. Chaurasiya and Others Vs The State of Bihar and Others
Patna High Court · (2007) 11 PAT CK 0033
High Courts21 Nov 2007Dismissed
Ilo Mian and Sita Devi Vs The State of Bihar and Another
Patna High Court · (2007) 11 PAT CK 0004
High Courts20 Nov 2007Dismissed
Ram Suresh Prasad Vs The State of Bihar and Others
Patna High Court · (2007) 11 PAT CK 0087
High Courts20 Nov 2007
Shree Pati Prasad Vs The State of Bihar and Others
Patna High Court · (2008) 56 BLJR 666 : (2008) 1 PLJR 699
Essential Commodities Act, 1955 — Section 7