High Courts03 Dec 2007Allowed
Madhav Das and Another Vs The Bihar State Hindu Religious Trust Board and Others
Patna High Court · (2008) 1 PLJR 102
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,165 of 2,661
High Courts30 Nov 2007
Rameshwar Singh and Others Vs Harendra Singh and Others
Patna High Court · (2008) 1 PLJR 165
Evidence Act, 1872 — Section 115Hindu Succession Act, 1956 — Section 14(1)Penal Code, 1860 (IPC) — Section 420, 467
High Courts29 Nov 2007
Bachcha Rai Vs The State of Bihar and Others
Patna High Court · (2007) 11 PAT CK 0093
High Courts29 Nov 2007Allowed
Faiyaz Ahmad Vs State of Bihar and Others
Patna High Court · (2008) 1 PLJR 354
High Courts29 Nov 2007Allowed
Jitendra Kumar Vs State of Bihar
Patna High Court · (2009) 3 PLJR 589 : (2008) 2 PLJR 422
Criminal Procedure Code, 1973 (CrPC) — Section 187, 482Prevention of Food Adulteration Act, 1954 — Section 13, 16
High Courts29 Nov 2007Allowed
Rajendra Sharma Vs Bihar State Electricity Board and Another
Patna High Court · (2008) 1 PLJR 679
Constitution of India, 1950 — Article 12, 14, 16
High Courts29 Nov 2007
Mahanth Ram Kishore Das Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 733
Bihar Hindu Religious Trusts Act, 1950 — Section 32, 32(3)
High Courts29 Nov 2007Dismissed
Ajay Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 452
High Courts28 Nov 2007
Sribhagwan Singh Vs Aruna Devi and Others
Patna High Court · (2008) 3 PLJR 4
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 10, Order 11 Rule 12, Order 12 Rule 8
High Courts28 Nov 2007
Parmeshwar Prasad Vs Bhupendra Narayan Mandal University and Others
Patna High Court · (2008) 1 PLJR 662
High Courts27 Nov 2007
Manan Singh Vs State of Bihar and Others
Patna High Court · (2008) 1 PLJR 534
Contempt of Courts Act, 1971 — Section 2(b)Criminal Procedure Code, 1973 (CrPC) — Section 145, 146(1)
High Courts27 Nov 2007Allowed
Most. Raj Mahal Devi Vs The State of Bihar and Others
Patna High Court · (2008) 56 BLJR 695 : (2008) 1 PLJR 657
High Courts27 Nov 2007
Lalit Mohan Dalmia and Others Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 604
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 8
High Courts27 Nov 2007Allowed
Santlal Chaudhary Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 349
High Courts27 Nov 2007Allowed
Upendra Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 555
Motor Vehicles Act, 1988 — Section 68, 72
High Courts27 Nov 2007Allowed
Rajendra Mochi and Others Vs The State of Bihar and Others
Patna High Court · (2007) 11 PAT CK 0021
High Courts27 Nov 2007
Amra Kumari @ Amra Devi Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 633
High Courts26 Nov 2007
Shashi Kant Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 599
High Courts26 Nov 2007Dismissed
Anand Mohan Singh Vs State of Bihar and Others
Patna High Court · AIR 2008 Patna 53 : (2009) 4 PLJR 112 : (2008) 1 PLJR 443
High Courts26 Nov 2007Allowed
Sahid Pervez Vs The State of Bihar and Another
Patna High Court · (2008) 3 PLJR 444
Criminal Procedure Code, 1973 (CrPC) — Section 107, 197, 197(1), 202Penal Code, 1860 (IPC) — Section 167Representation of the People Act, 1950 — Section 32, 32(1), 32(3)