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Patna High Court judgments

53,217 judgments · page 1,164 of 2,661

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High Courts07 Dec 2007Dismissed

The State of Bihar Vs Sukhdeva Narayan

Patna High Court · (2008) 1 PLJR 682

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High Courts07 Dec 2007Allowed

Yogendra Pd. Shukla @ Yogendra Vs The State of Bihar and Others

Patna High Court · (2008) 3 PLJR 395

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High Courts06 Dec 2007Allowed

Suresh Mishra and Another Vs State of Bihar and Others

Patna High Court · (2008) 4 PLJR 30

Bihar Tenancy Act, 1885 — Section 48E, 48E(10)
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High Courts06 Dec 2007Dismissed

Tardih Prakhand Matasyajivi Swablambi Sahakari Samiti Ltd. and Another Vs The State of Bihar and Others

Patna High Court · (2008) 56 BLJR 684 : (2008) 1 PLJR 667

Bihar Co-operative Societies Act, 1935 — Section 11, 11(2), 6(2)
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High Courts06 Dec 2007Allowed

Ran Vijay Kumar @ Ran Vijay Singh Vs The State of Bihar and Others

Patna High Court · (2008) 1 PLJR 137

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High Courts05 Dec 2007

Sanjay Kumar Vs The State of Bihar and Others

Patna High Court · (2008) 1 PLJR 449

Constitution of India, 1950 — Article 226, 309
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High Courts05 Dec 2007Allowed

Jagdish Mahto and Others Vs The State of Bihar and Others

Patna High Court · (2008) 3 PLJR 543

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16, 16(3)
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High Courts05 Dec 2007Allowed

Baleshwar Chowdhary and Another Vs The State of Bihar

Patna High Court · (2008) 1 PLJR 683

Land Acquisition Act, 1894 — Section 18, 4, 4(1), 54, 9
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High Courts05 Dec 2007Allowed

Most. Savitri Devi and Others Vs State

Patna High Court · (2008) 3 PLJR 373

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3), 2(f)
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High Courts05 Dec 2007Allowed

Dr. Prabodh Jha Vs The State of Bihar and Others

Patna High Court · (2007) 12 PAT CK 0058

Constitution of India, 1950 — Article 137, 142, 226Criminal Procedure Code, 1973 (CrPC) — Section 173
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High Courts05 Dec 2007Allowed

Smt. Shanti Verma and Others Vs The State of Bihar and Others

Patna High Court · (2007) 12 PAT CK 0043

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High Courts05 Dec 2007Allowed

Ram Babu Prasad @ Ram Babu Sah and Kanchan Devi Vs The State of Bihar and Praveen Khanam

Patna High Court · (2008) 56 BLJR 698

Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 406
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High Courts05 Dec 2007Allowed

Rudal Sahni and Another Vs The State of Bihar

Patna High Court · (2008) 2 PLJR 122

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 149, 302
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High Courts05 Dec 2007

Ashok Kumar Gupta and Others Vs State of Bihar

Patna High Court · (2007) 12 PAT CK 0002

Criminal Procedure Code, 1973 (CrPC) — Section 482
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High Courts04 Dec 2007Dismissed

Gautam Kumar Vs The Union of India and Others

Patna High Court · (2007) 1 PLJR 146

Border Security Force Act, 1968 — Section 11(2), 62
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High Courts04 Dec 2007Allowed

Ray Ballabh Prasad Singh @ Raj Ballabh Singh Vs State

Patna High Court · (2008) 2 PLJR 488

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
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High Courts04 Dec 2007

M/s. R.K. Enterprises Vs Hindustan Petroleum Corpn. Ltd.

Patna High Court · (2008) 1 PLJR 665

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High Courts04 Dec 2007

Sunil Kumar and Others Vs State of Bihar

Patna High Court · (2008) 1 PLJR 275

Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 120(B), 366, 504, 506
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High Courts03 Dec 2007Allowed

Amod Kumar Katiyar Vs State of Bihar

Patna High Court · (2008) 1 PLJR 187

Penal Code, 1860 (IPC) — Section 406, 407, 409, 420
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High Courts03 Dec 2007Allowed

Shankar Choudhary and Others Vs State of Bihar

Patna High Court · (2008) 56 BLJR 900 : (2008) CriLJ 849 : (2009) 3 PLJR 253

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 34, 364
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