High Courts18 Dec 2007Allowed
Chandra Narayan Singh Vs The State of Bihar and Others
Patna High Court · (2008) 56 BLJR 852 : (2008) 1 PLJR 779
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,162 of 2,661
High Courts17 Dec 2007Allowed
Shri Sheo Ratan Prasad Vs The Bihar State Electricity Board
Patna High Court · (2008) 2 PLJR 467
High Courts17 Dec 2007
Babuni Yadav and Another Vs State of Bihar
Patna High Court · (2011) 2 PLJR 1143
Penal Code, 1860 (IPC) — Section 120(B), 147, 148, 149, 201
High Courts17 Dec 2007Allowed
Ganesh Tanti @ Ganesh Pd. Tanti and Others Vs The State of Bihar and Others
Patna High Court · (2007) 12 PAT CK 0026
High Courts17 Dec 2007
Janapriya Co-operative Housing Society Limited and Another Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 411
High Courts14 Dec 2007
National Insurance Company Ltd. Vs Most. Malbhogi Devi and Others
Patna High Court · (2008) 1 PLJR 271
Motor Vehicles Act, 1988 — Section 140, 173(3)
High Courts14 Dec 2007Dismissed
Jamahir Mahto Vs The State of Bihar and Another
Patna High Court · (2008) 1 PLJR 273
Criminal Procedure Code, 1973 (CrPC) — Section 209, 311, 323
High Courts14 Dec 2007Allowed
Ram Bujhan Yadav and Others Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 402
High Courts14 Dec 2007Allowed
Nagarjuna Construction Company Ltd. Vs State of Bihar and Others
Patna High Court · (2008) 1 PLJR 282
Constitution of India, 1950 — Article 14, 226
High Courts14 Dec 2007Allowed
Shiv Shankar Chaudhary Vs State of Bihar thru. Vig.
Patna High Court · (2008) 1 PLJR 279
Penal Code, 1860 (IPC) — Section 420Prevention of Corruption Act, 1988 — Section 19, 19(3)(b), 7, 8
High Courts14 Dec 2007Allowed
Ramanuj Tiwari and Sri Bhagwan Singh Vs The State of Bihar and Another Sri Kant Singh and Ram Pujan Singh Vs The State of Bihar
Patna High Court · (2007) 12 PAT CK 0046
High Courts14 Dec 2007Allowed
Kishori Lal Vs The State of Bihar and Others
Patna High Court · (2007) 12 PAT CK 0044
High Courts14 Dec 2007Dismissed
Sudama Yadav and Others Vs State of Bihar and Another
Patna High Court · (2007) 12 PAT CK 0033
High Courts14 Dec 2007Allowed
Ramesh Prasad Bhagat Vs State of Bihar and Others
Patna High Court · (2007) 12 PAT CK 0024
High Courts14 Dec 2007Allowed
Rama Prasad Pathak Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 29
High Courts14 Dec 2007Allowed
Jai Kishun Rai and Others Vs Nandu Rai and Others
Patna High Court · (2008) 1 PLJR 266
High Courts14 Dec 2007
Mansoor Ansari Ashrafi Vs The Central Bank of India and Others
Patna High Court · (2008) 1 PLJR 405
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13
High Courts13 Dec 2007
Kaushal Kumar Vs The State of Bihar and Another
Patna High Court · (2008) 1 PLJR 767
Hindu Marriage Act, 1955 — Section 24, 25Penal Code, 1860 (IPC) — Section 498A
High Courts13 Dec 2007
Pro Agro Seeds Co. (P) Ltd. Vs The State of Bihar and Others
Patna High Court · (2007) 12 PAT CK 0029
High Courts13 Dec 2007Dismissed
Shatrudhan Mahto and Others Vs State of Bihar
Patna High Court · (2009) 3 PLJR 672
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482