COURT ARCHIVE

Patna High Court judgments

53,217 judgments · page 1,163 of 2,661

High Courts13 Dec 2007Allowed

Bishwanath Sahani, Muni Lal Sahani and Sanichar Sahani Vs State of Bihar

Patna High Court · (2008) 56 BLJR 702

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 302, 34, 394, 412

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High Courts13 Dec 2007Dismissed

M/s Pro Agro Seeds Co. (P) Ltd. Vs The State of Bihar and Others

Patna High Court · (2009) 1 PLJR 642

Bihar Finance Act, 1981 — Section 19, 19(1)

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High Courts12 Dec 2007

Anita Anamika Vs Bhagalpur University and Others

Patna High Court · (2007) 12 PAT CK 0041

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High Courts12 Dec 2007

The Food Corporation of India Vs The State of Bihar and Others

Patna High Court · (2008) 2 PLJR 52

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 5, 8

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High Courts12 Dec 2007Dismissed

M/s Shri Gopal Bhagwan Das and Another Vs The Bihar State Text Book Publishing Corporation Limited and Others

Patna High Court · (2009) 2 PLJR 6

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High Courts12 Dec 2007Dismissed

Pramod Chandra Munnu Vs The State of Bihar and Others

Patna High Court · (2007) 12 PAT CK 0021

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High Courts12 Dec 2007Dismissed

Union of India and others Vs Central Administrative Tribunal and others

Patna High Court · (2009) 120 FLR 142 : (2008) 3 PLJR 354

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High Courts11 Dec 2007Allowed

Munna Yadav and Others Vs The State of Bihar

Patna High Court · (2007) 12 PAT CK 0052

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High Courts11 Dec 2007Dismissed

Azizul Hasan and Another Vs State of Bihar and Another

Patna High Court · (2008) 3 PLJR 587

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420, 423, 424

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High Courts11 Dec 2007Dismissed

The State of Bihar and Others Vs Dr. Narendra Prasad Mishra

Patna High Court · (2007) 12 PAT CK 0025

Constitution of India, 1950 — Article 14

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High Courts11 Dec 2007

Chandra Kant Singh Vs The State of Bihar and Others

Patna High Court · (2008) 1 PLJR 638

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High Courts11 Dec 2007Allowed

Awadhesh Prasad Vs The State of Bihar and Others

Patna High Court · (2008) 1 PLJR 269

Constitution of India, 1950 — Article 14, 16

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High Courts10 Dec 2007Allowed

Raghubansh Singh Vs The State of Bihar and Others

Patna High Court · (2008) 1 PLJR 278

Bihar Tenancy Act, 1885 — Section 23(4)

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High Courts10 Dec 2007

Kanchan Mala Vs The State of Bihar and Others

Patna High Court · (2008) 1 PLJR 834

Constitution of India, 1950 — Article 14, 16

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High Courts10 Dec 2007Allowed

Sumangalam Jagriti Vs The Bihar State Electricity Board and Others

Patna High Court · (2008) 1 PLJR 286

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High Courts10 Dec 2007Allowed

Niranjan Singh Vs The State of Bihar

Patna High Court · (2009) 1 PLJR 477

Arms Act, 1959 — Section 25(A), 26Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 34

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High Courts07 Dec 2007Dismissed

Kedar Paswan Vs The State of Bihar and Others

Patna High Court · (2007) 12 PAT CK 0051

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High Courts07 Dec 2007

Sri Hem Chandra Singh Vs The State of Bihar and Others

Patna High Court · (2008) 56 BLJR 706 : (2008) 1 PLJR 435

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High Courts07 Dec 2007

Vivekanand Mishra Vs State of Bihar

Patna High Court · (2007) 12 PAT CK 0048

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High Courts07 Dec 2007

Ramkeshwar Ram Vs The State of Bihar and Others

Patna High Court · (2008) 2 PLJR 150

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