COURT ARCHIVE

Patna High Court judgments

53,217 judgments · page 1,167 of 2,661

High Courts20 Nov 2007Allowed

Indu Shekher Singh and Others Vs State of Bihar and Another

Patna High Court · (2008) 56 BLJR 395

Criminal Procedure Code, 1973 (CrPC) — Section 192Environment (Protection) Act, 1986 — Section 15, 18, 19, 4Penal Code, 1860 (IPC) — Section 116, 166, 167, 420

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High Courts20 Nov 2007Allowed

Ram Kishun Prasad and Others Vs Manohar Lal Gupta and Another

Patna High Court · (2008) 2 PLJR 196

Civil Procedure Code, 1908 (CPC) — Section 1

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High Courts20 Nov 2007Allowed

Bijo Panda, Shankar Panda, Dasrath Panda and Basudeo Panda Vs The State of Bihar

Patna High Court · (2007) 11 PAT CK 0042

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High Courts20 Nov 2007Allowed

Sanjay Jain and Nisha Jain Vs The State of Bihar and Rajeev Modi

Patna High Court · (2007) 11 PAT CK 0036

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High Courts20 Nov 2007Dismissed

Food Corporation of India and Others Vs Smt. Savitri Devi (through LR''s) and Others

Patna High Court · (2007) 11 PAT CK 0016

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High Courts14 Nov 2007Allowed

Binay Kr. Choubey Vs State

Patna High Court · (2008) 1 PLJR 786

Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10(3), 12A(2)

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High Courts14 Nov 2007Dismissed

Alok Kumar Vs The State of Bihar and Others

Patna High Court · (2008) 1 PLJR 356

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High Courts14 Nov 2007Dismissed

Subhash Kumar Vs The State of Bihar and Others

Patna High Court · (2007) 11 PAT CK 0054

Constitution of India, 1950 — Article 226, 227

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High Courts14 Nov 2007Allowed

Vinod Kumar Singh Vs The State of Bihar and Others

Patna High Court · (2007) 11 PAT CK 0047

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High Courts14 Nov 2007

Akhilesh Ojha Vs The State of Bihar

Patna High Court · (2008) 1 PLJR 806

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 313Juvenile Justice Act, 1986 — Section 63

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High Courts14 Nov 2007Allowed

Sanjay Kumar Motani Vs The State of Bihar and Others

Patna High Court · (2008) 2 PLJR 360

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High Courts14 Nov 2007

Manindra Kumar Vs The State of Bihar and Others

Patna High Court · (2008) 1 PLJR 773

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High Courts13 Nov 2007

Asha Devi and Others Vs The State of Bihar and Others

Patna High Court · (2008) 1 PLJR 447

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High Courts13 Nov 2007Dismissed

Arun Kumar Vs The State of Bihar and Others

Patna High Court · (2008) 1 PLJR 635

Bihar Service Code, 1952 — Rule 103

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High Courts13 Nov 2007

Arun Kr. Mukherjee Vs State

Patna High Court · (2008) 1 PLJR 469

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High Courts13 Nov 2007Dismissed

Nagendra Prasad Vs The State of Bihar and Others

Patna High Court · (2007) 11 PAT CK 0058

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High Courts13 Nov 2007Allowed

Sunil Prakash Vs The State of Bihar and Others

Patna High Court · (2008) 1 PLJR 545

Bihar Self Supporting Co-operative Societies Act, 1996 — Section 5

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High Courts13 Nov 2007Dismissed

Deelip Kumar Vs The State of Bihar and Others

Patna High Court · (2008) 1 PLJR 857

Constitution of India, 1950 — Article 226, 227

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High Courts12 Nov 2007

Drishtee Foundation (A NGO) Vs Bihar State Pollution Control Board and Others

Patna High Court · (2007) 4 PLJR 801

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High Courts12 Nov 2007Allowed

Juma Khatoon Vs The State of Bihar

Patna High Court · (2008) 1 PLJR 272

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