High Courts27 Sept 2007Allowed
Sheo Dayal Roy Vs The State of Bihar and Others
Patna High Court · (2007) 09 PAT CK 0086
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,175 of 2,661
High Courts27 Sept 2007Dismissed
Brij Bihari Singh Vs The Bihar State Financial Corporation and Others
Patna High Court · (2007) 4 PLJR 607
High Courts27 Sept 2007Allowed
Sunil Kumar @ Sunil Sah Vs The State of Bihar and Another
Patna High Court · (2007) 4 PLJR 667
Criminal Procedure Code, 1973 (CrPC) — Section 202Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 406, 420
High Courts27 Sept 2007
Asim Zafar and M/s Niagaree Builders and Developers Pvt. Ltd. Vs State of Bihar and Others M/s Vishal Retail Limited. and Another Vs The Patna Municipal Corporation and Others
Patna High Court · (2007) 4 PLJR 689
Bihar Regional Development Authorities Act, 1981 — Section 38
High Courts27 Sept 2007Dismissed
The Indian Oil Corporation Ltd. (IBP Division) and Others Vs Vinod Choudhary and Another
Patna High Court · (2008) 1 PLJR 520
High Courts27 Sept 2007Allowed
Anil Kumar Singh Vs State of Bihar and Others
Patna High Court · (2008) 1 PLJR 393
High Courts27 Sept 2007Allowed
M/s Eastern Udyog Vs The East Central Railway, Hajipur and Others
Patna High Court · (2008) 1 PLJR 14
Contract Act, 1872 — Section 7
High Courts27 Sept 2007
Shiv Dayal Taneja and Others Vs Vimla Devi and Another
Patna High Court · (2008) 1 PLJR 213
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11
High Courts26 Sept 2007Allowed
Akhil Kumar Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 215
High Courts26 Sept 2007
Sri Brij Kishore Prasad Vs The Slate Bank of India and Others
Patna High Court · (2008) 1 PLJR 76
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 17
High Courts26 Sept 2007Allowed
Sheo Dutt Sharma and Another Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 335
Bihar School Examination Board Act, 1952 — Section 8
High Courts26 Sept 2007Dismissed
Dharmendra Paswan Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 655
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1)(b)
High Courts26 Sept 2007Allowed
Sri Ballav Narain Vs State of Bihar
Patna High Court · (2008) 56 BLJR 645
Dowry Prohibition Act, 1961 — Section 2, 3, 4Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 34
High Courts26 Sept 2007
Bachchu Mian @ Qayam, Akhtar Arwali Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 380
High Courts26 Sept 2007
Suryakant Thakur and Others Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 189
High Courts26 Sept 2007Allowed
Ledar Sah and Others Vs Nathuni Sah and Others
Patna High Court · (2007) 4 PLJR 551
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts26 Sept 2007Dismissed
M/s Bachan Traders Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 674
Bihar Finance Act, 1981 — Section 17(5), 20(1)Bihar Sales Tax Rules, 1959 — Rule 3(4)
High Courts26 Sept 2007Dismissed
Sipahi Rawat Vs State of Bihar and Another
Patna High Court · (2008) 2 PLJR 89
Criminal Procedure Code, 1973 (CrPC) — Section 468, 469Penal Code, 1860 (IPC) — Section 417
High Courts26 Sept 2007Dismissed
Madho Das Vs The State of Bihar
Patna High Court · (2007) 09 PAT CK 0030
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(b)(ii)(c), 21, 23, 23(c)
High Courts26 Sept 2007Dismissed
Tunnu Singh and Others Vs State of Bihar and Another
Patna High Court · (2008) 1 PLJR 264
Criminal Procedure Code, 1973 (CrPC) — Section 107, 156(3)Penal Code, 1860 (IPC) — Section 323, 34, 341, 452, 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x), 3(i)(x)