COURT ARCHIVE

Patna High Court judgments

53,217 judgments · page 1,177 of 2,661

High Courts19 Sept 2007

Chanda Kumari Vs State of Bihar

Patna High Court · (2007) PLJR 508

High Courts19 Sept 2007Dismissed

Ram Chandra Prasad Sah and Another Vs State of Bihar and Others

Patna High Court · (2008) 1 PLJR 430

Bihar Reorganisation Act, 2000 — Section 72

High Courts19 Sept 2007Allowed

Md. Imani and Others Vs The State of Bihar and Another

Patna High Court · (2008) 1 PLJR 399

Penal Code, 1860 (IPC) — Section 498A

High Courts19 Sept 2007Dismissed

The State of Bihar and Others Vs National Project Construction Corporation Ltd. and Others

Patna High Court · (2007) 09 PAT CK 0087

High Courts19 Sept 2007

Chhabi Sinha Vs The State of Bihar and Others

Patna High Court · (2009) 3 PLJR 1060

Criminal Procedure Code, 1973 (CrPC) — Section 133, 137, 397, 401

High Courts19 Sept 2007Allowed

Balbir Prasad Bagish and Others Vs State of Bihar and Others

Patna High Court · (2008) CriLJ 1323 : (2009) 1 PLJR 577

Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Electricity (Supply) Act, 1948 — Section 81, 82Electricity Act, 1910 — Section 56

High Courts19 Sept 2007Dismissed

Ram Yash Sharma Vs State of Bihar and Others

Patna High Court · (2007) 4 PLJR 569

Penal Code, 1860 (IPC) — Section 302, 34

High Courts19 Sept 2007Dismissed

NIIT Ltd. Vs Bihar State Electronics Development Corporation Limited and Others

Patna High Court · (2007) 09 PAT CK 0058

High Courts19 Sept 2007

Santosi Devi Vs State of Bihar and Others

Patna High Court · (2008) 3 PLJR 247

High Courts19 Sept 2007

Enamul Hadwe Vs State of Bihar and Others

Patna High Court · AIR 2008 Patna 41 : (2007) 4 PLJR 224

High Courts19 Sept 2007Allowed

Balbir Prasad Bagish and Others Vs The State of Bihar and Another

Patna High Court · (2007) 1 PLJR 577

Criminal Procedure Code, 1973 (CrPC) — Section 197, 202, 482Electricity (Supply) Act, 1948 — Section 39, 44, 81, 82Electricity Act, 1910 — Section 56

High Courts19 Sept 2007Dismissed

Paras Kumar Jha Vs The Union of India and Others

Patna High Court · (2008) 1 PLJR 2

High Courts19 Sept 2007Allowed

Smt. Kamlawati Devi and Others Vs State of Bihar and Others

Patna High Court · (2008) 1 PLJR 17

Constitution of India, 1950 — Article 226

High Courts19 Sept 2007

Pankaj Kumar Singh Vs The State of Bihar and Others

Patna High Court · (2008) 1 PLJR 695

Constitution of India, 1950 — Article 14, 16

High Courts18 Sept 2007

Rajiv Kumar @ Rajiv Sinha and Another Vs The State of Bihar and Another

Patna High Court · (2008) 1 PLJR 77

Dowry Prohibition Act, 1961 — Section 4, 5Penal Code, 1860 (IPC) — Section 120B, 323, 337, 34, 379

High Courts18 Sept 2007Dismissed

Rajendra Rishideo Vs The State of Bihar and Others

Patna High Court · (2009) 2 PLJR 348

High Courts18 Sept 2007Dismissed

Md. Shahabuddin @ Shahabuddin @ Chhotu Vs The State of Bihar and Another.

Patna High Court · (2008) 2 PLJR 149

Criminal Procedure Code, 1973 (CrPC) — Section 177, 179Penal Code, 1860 (IPC) — Section 323, 342, 377

High Courts18 Sept 2007Allowed

Om Prakash Mahto Vs The State of Bihar and Another

Patna High Court · (2008) 2 PLJR 167

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 15(1)Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 34, 379, 447

High Courts18 Sept 2007Dismissed

D.K. Engineering and Construction Pvt. Ltd. and Associated Waterways (P) Ltd. Vs The State of Bihar and Others

Patna High Court · (2007) 09 PAT CK 0085

High Courts18 Sept 2007Dismissed

M/s. Modern Laboratories Vs The State of Bihar

Patna High Court · (2008) 1 PLJR 470

Drugs and Cosmetics Act, 1940 — Section 17(b), 18(a)(i), 18(a)(i)(2)(iv), 23, 25