High Courts17 Aug 2007Dismissed
Ranbir Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 441
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,185 of 2,661
High Courts17 Aug 2007Dismissed
The State of Bihar Vs Khurshid Imam
Patna High Court · (2008) 56 BLJR 42 : (2007) PLJR 525 Supp
Penal Code, 1860 (IPC) — Section 409, 468
High Courts17 Aug 2007Allowed
Laghu Sinchai Karamchari Sangh, Zila Sakha, Bhagalpur Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 355
High Courts17 Aug 2007
Bishwanath Kandeliya Vs Devkinandan Khandeliya and Others
Patna High Court · (2007) 4 PLJR 794
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts17 Aug 2007Allowed
Mr. Franklin J. Qureshi and Smt. Sarla Veena Lyall and Another Vs The State of Bihar and Another
Patna High Court · (2007) 08 PAT CK 0047
High Courts17 Aug 2007Dismissed
Dr. Anjan Kumar Vs The State of Bihar
Patna High Court · (2007) 4 PLJR 680
Criminal Procedure Code, 1973 (CrPC) — Section 156, 157, 177Penal Code, 1860 (IPC) — Section 376
High Courts17 Aug 2007Allowed
Ram Chandra Prasad Vs Pramod Kumar
Patna High Court · (2008) 1 PLJR 481
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 15
High Courts17 Aug 2007
Rameshwar Sharma Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 653
High Courts16 Aug 2007Dismissed
Prithavi Sharma Vs The State of Bihar and Others
Patna High Court · (2007) 08 PAT CK 0125
High Courts16 Aug 2007Dismissed
Anil Singh and Others Vs The State of Bihar
Patna High Court · (2008) 2 PLJR 81
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts16 Aug 2007Dismissed
Pramod Kumar Sinha Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 357
High Courts16 Aug 2007Dismissed
Sanjay Kumar Vs The Indo-Burma Petroleum Company Ltd. and Others
Patna High Court · (2008) 1 PLJR 21
High Courts16 Aug 2007Dismissed
Dhirendra Kumar Singh and Another Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 488
High Courts16 Aug 2007Dismissed
Sanjay Kumar Vs The Indo Burma Petroleum Company Ltd. and Others
Patna High Court · (2007) 4 PLJR 564
Constitution of India, 1950 — Article 226
High Courts14 Aug 2007Dismissed
Md. Shahabuddin Vs State of Bihar and Others
Patna High Court · (2007) 4 PLJR 640
Criminal Procedure Code, 1973 (CrPC) — Section 11, 9(6)
High Courts14 Aug 2007Allowed
Akshay Lal Sah Vs The State of Bihar and Others
Patna High Court · (2008) 56 BLJR 46 : (2007) 115 FLR 952 : (2008) 2 PLJR 504
Constitution of India, 1950 — Article 226Miscellaneous Rules of the Board of Revenue, Bihar, 1958 — Rule 165, 166
High Courts14 Aug 2007Allowed
Vijay Anand Vs The State of Bihar and Another
Patna High Court · (2008) 3 PLJR 651
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173Penal Code, 1860 (IPC) — Section 120(b), 171(g), 34, 406, 420
High Courts14 Aug 2007
Musmat Kushma Devi Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 392
High Courts13 Aug 2007Dismissed
Shakuntala Devi and Others Vs Malik Mandal and Others
Patna High Court · (2008) 1 PLJR 479
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10Partition Act, 1893 — Section 4Transfer of Property Act, 1882 — Section 44
High Courts13 Aug 2007Dismissed
Raman Kumar Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 671
Constitution of India, 1950 — Article 226