High Courts09 Aug 2007Dismissed
Dipak Kumar Singh @ Dipak Kumar Vs The State of Bihar
Patna High Court · (2007) 08 PAT CK 0129
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,187 of 2,661
High Courts09 Aug 2007
Lilawati Kumari Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 380
High Courts09 Aug 2007
Bipin Kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 541
Industrial Disputes Act, 1947 — Section 25F
High Courts09 Aug 2007Allowed
Chakradhar Das Vs The State of Bihar and Others
Patna High Court · (2007) 2 BLJR 2772 : (2007) 3 PLJR 835
Bihar Pension Rules, 1950 — Rule 43Bihar Service Code, 1952 — Rule 97(3)Civil Services (Classification, Control and Appeal) Rules — Rule 55
High Courts09 Aug 2007Dismissed
Kumar Binod Singh Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 660
Constitution of India, 1950 — Article 226
High Courts09 Aug 2007Allowed
Prabodh Raut Vs Bihar State Electricity Board and Others
Patna High Court · (2008) 116 FLR 807 : (2007) 4 PLJR 52
High Courts08 Aug 2007Dismissed
Suryadeo Narain Bhagat Vs The State of Bihar and Others
Patna High Court · (2007) PLJR 767
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 401Penal Code, 1860 (IPC) — Section 120B, 304B, 347, 366, 380
High Courts08 Aug 2007
Sita Ram Mahato Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 226
Penal Code, 1860 (IPC) — Section 380, 454
High Courts08 Aug 2007Dismissed
State of Bihar Vs Rudra Narayan Dev and Others
Patna High Court · (2008) 1 ALT(Cri) 27 : (2008) 1 DMC 281 : (2007) PLJR 520 Supp
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 201, 302, 304B, 34, 498A
High Courts08 Aug 2007Dismissed
Ram Chandra Prasad Keshari Vs Lakshmi Narain Jaiswal (Dead) represented by his Legal Representatives
Patna High Court · (2007) 08 PAT CK 0135
High Courts08 Aug 2007Dismissed
Ritu Raj Vs Central Bank of India and Others
Patna High Court · (2008) 116 FLR 590 : (2008) 2 LLJ 266 : (2007) 4 PLJR 639
High Courts08 Aug 2007Dismissed
Deen Dayal Dubey Vs Baclian Chaubey
Patna High Court · (2007) 08 PAT CK 0101
High Courts08 Aug 2007Allowed
Prannath Gupta and Another Vs The State of Bihar and Another
Patna High Court · (2007) 4 PLJR 193
High Courts08 Aug 2007Dismissed
Jitendra Kumar Vs Veer Kuer Singh University and Others
Patna High Court · (2007) 4 PLJR 339
Constitution of India, 1950 — Article 226
High Courts08 Aug 2007Dismissed
Anil Kumar Srivastava No. 1 and Others Vs The Samastipur Kshetria Gramin Bank and Others
Patna High Court · (2008) 2 PLJR 514
Regional Rural Banks Act, 1976 — Section 17, 29
High Courts08 Aug 2007Dismissed
Deen Dayal Dubey Vs Bachan Chaubey
Patna High Court · (2007) 4 PLJR 665
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 3
High Courts08 Aug 2007Dismissed
Chandrashekhar Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 120
Constitution of India, 1950 — Article 14, 16, 226
High Courts08 Aug 2007Allowed
Dharmendra Kumar @ Babloo Vs State of Bihar
Patna High Court · (2007) 4 PLJR 462
Penal Code, 1860 (IPC) — Section 255, 258, 259, 466
High Courts08 Aug 2007Allowed
Hari Das Ghosh and Others Vs The State of Bihar and Another
Patna High Court · (2007) PLJR 70
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 341, 406, 504
High Courts07 Aug 2007Allowed
Rabindra Jha Vs Bihar State Electricity Board and Others
Patna High Court · (2007) 4 PLJR 502