High Courts07 Aug 2007Dismissed
Mahendra Yadav and Others Vs State of Bihar
Patna High Court · (2008) 56 BLJR 130 : (2007) PLJR 444 Supp
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307, 324, 34
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,188 of 2,661
High Courts07 Aug 2007Dismissed
Chandu Lal Vs Ajay Kumar Sinha and Others
Patna High Court · (2007) 4 PLJR 411
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 21 Rule 16, 151
High Courts07 Aug 2007Dismissed
Md. Aslam Ansari Vs State of Bihar and Others
Patna High Court · (2007) 4 PLJR 279
High Courts07 Aug 2007Dismissed
(Dr.) Abhay Kumar Chaudhary Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 426
Government of India Act, 1915 — Section 107, 108
High Courts07 Aug 2007Dismissed
Shanker Singh and Another Vs Anirudh Singh
Patna High Court · (2007) PLJR 269
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 13, 3, 31, 32, 4A
High Courts06 Aug 2007
Laxmi Narayan Mehta @ Laxmi Mehta and Others Vs The State of Bihar and Another
Patna High Court · (2007) PLJR 267
Criminal Procedure Code, 1973 (CrPC) — Section 202, 210, 210(1)Penal Code, 1860 (IPC) — Section 302, 307, 323, 34
High Courts06 Aug 2007Allowed
Suneeta Kumari Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 207
Criminal Procedure Code, 1973 (CrPC) — Section 173, 239, 323, 468Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 34, 353, 406, 498A
High Courts06 Aug 2007Allowed
Kaushal Kumar Vs Ram Kishore Prasad and Another
Patna High Court · (2007) 4 PLJR 361
Hindu Succession Act, 1956 — Section 15
High Courts06 Aug 2007
Hira Murti Kuwar and Others Vs Anil Kumar Sharma and Others Oriental Insurance Company Ltd. and Others Vs Hiramuni Devi and Others
Patna High Court · (2008) 1 PLJR 49
Motor Vehicles Act, 1988 — Section 163A, 166, 168
High Courts06 Aug 2007Allowed
Sri Kaushlendra Singh Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 650
Forest (Conservation) Act, 1980 — Section 2
High Courts06 Aug 2007Allowed
Shyam Kishore Sinha Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 830
Bihar Co-operative Societies Act, 1935 — Section 66(B), 66BConstitution of India, 1950 — Article 14, 20(2)
High Courts06 Aug 2007Allowed
Abdul Moin Ansari Vs The State of Bihar and Another
Patna High Court · (2007) 08 PAT CK 0037
Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 171(G), 420
High Courts06 Aug 2007Allowed
Sameer Das and Another Vs Union of India
Patna High Court · (2007) 08 PAT CK 0030
High Courts06 Aug 2007Allowed
Deepa Sah and Others Vs The State of Bihar
Patna High Court · (2007) PLJR 956
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 313
High Courts05 Aug 2007
Sameer Das and Another etc. Vs Union of India (UOI)
Patna High Court · (2007) 08 PAT CK 0069
High Courts03 Aug 2007Dismissed
Md. Abu Tahir Quddusi Vs State of Bihar and Others
Patna High Court · (2007) PLJR 65
High Courts03 Aug 2007Allowed
Mohammad Mustafa and Another Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 194
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3), 2(g)Constitution of India, 1950 — Article 226
High Courts03 Aug 2007Allowed
Dhruva Kumar Singh and Another Vs Anand Kumar Singh and Another
Patna High Court · (2007) 4 PLJR 684
Motor Vehicles Act, 1988 — Section 140, 166
High Courts03 Aug 2007
Nandlal Prasad and etc. Vs State of Bihar
Patna High Court · (2008) CriLJ 579 : (2007) PLJR 941 Supp
Penal Code, 1860 (IPC) — Section 364, 364A
High Courts03 Aug 2007Dismissed
Mahendra Badal and Others Vs The Union of India and Others
Patna High Court · (2007) 4 PLJR 212
Regional Rural Banks Act, 1976 — Section 17(1)