High Courts31 Jul 2007Dismissed
Keshwar Manjhi Vs The State Bank of India and Others
Patna High Court · (2007) PLJR 286
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,190 of 2,661
High Courts31 Jul 2007Allowed
Sanaullah Khan Vs The State of Bihar
Patna High Court · (2007) 4 PLJR 784
High Courts31 Jul 2007Dismissed
Anil Yadav @ Bare Yadav and Another Vs The State of Bihar
Patna High Court · (2007) 07 PAT CK 0153
High Courts31 Jul 2007Allowed
Md. Naseem Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 447
High Courts31 Jul 2007Dismissed
Ashok Kumar Chaudhary Vs State Bank of India and Others
Patna High Court · (2008) 2 PLJR 463
High Courts31 Jul 2007Allowed
Depone Organics Private Ltd. and Others Vs The State of Bihar and Another
Patna High Court · (2007) 07 PAT CK 0122
Penal Code, 1860 (IPC) — Section 120B, 206, 406, 420
High Courts31 Jul 2007Dismissed
Kumar Ajit Singh Vs State of Bihar and Others
Patna High Court · (2007) 4 PLJR 248
High Courts31 Jul 2007
Mithilesh Kumar Vs State of Bihar and Others
Patna High Court · (2007) 4 PLJR 266
High Courts31 Jul 2007Allowed
Dr. Birendra Kumar Singh Vs The State of Bihar and Another
Patna High Court · (2007) 4 PLJR 348
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 500, 504
High Courts31 Jul 2007Dismissed
Braj Bhushan Singh Vs The Union of India and Others
Patna High Court · (2007) 4 PLJR 180
High Courts30 Jul 2007
Rubi Kumari Vs The Bihar School Examination Board and Others
Patna High Court · (2007) 4 PLJR 474
High Courts30 Jul 2007Dismissed
Ram Pravesh Mishra Vs Navneeta Devi
Patna High Court · (2007) 4 PLJR 185
Hindu Marriage Act, 1955 — Section 23A, 24, 28A
High Courts30 Jul 2007Allowed
Ram Chandra Marrick Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 327
High Courts30 Jul 2007Dismissed
Ram Niranjan Singh, Anil Kumar Singh @ Anil Kumar, Shambhu Singh and Dinesh Singh Vs The State of Bihar and Another
Patna High Court · (2007) 07 PAT CK 0097
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 201, 210Penal Code, 1860 (IPC) — Section 148, 364A
High Courts30 Jul 2007Allowed
Arvind Prasad Vs The State of Bihar and Others
Patna High Court · (2008) 56 BLJR 116 : (2007) 4 PLJR 382
Bihar Medical Attendance Rules, 1947 — Rule 26Constitution of India, 1950 — Article 14, 21, 47
High Courts30 Jul 2007Allowed
Laldeo Prasad Vs The State of Bihar and Others
Patna High Court · (2007) PLJR 680
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts27 Jul 2007
Chandra Bhushan Tiwary and Others Vs The State of Bihar and Others
Patna High Court · (2007) PLJR 60
High Courts27 Jul 2007
Ganga Prasad Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 542
High Courts27 Jul 2007
Ramanand Prasad Vs State
Patna High Court · (2007) 2 BLJR 3007
Bihar Trade Articles (Licences Unification) Order, 1984 — Section 2, 31(1), 31(2)Constitution of India, 1950 — Article 14, 16Essential Commodities Act, 1955 — Section 3, 7
High Courts27 Jul 2007Dismissed
Mossomat Sarda Devi and Others Vs Harendra Narain Singh and Others
Patna High Court · (2007) 4 PLJR 436
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 27