High Courts25 Jul 2007Dismissed
Arun Yadav, Bhupal Yadav and Mukesh Yadav Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 135
Penal Code, 1860 (IPC) — Section 376
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,192 of 2,661
High Courts25 Jul 2007Dismissed
Mahesh Prasad Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 329
High Courts25 Jul 2007Allowed
Nand Kishore Roy Vs The Bihar State Housing Board and Others
Patna High Court · (2008) 2 PLJR 675
Constitution of India, 1950 — Article 309
High Courts25 Jul 2007Dismissed
Shiv Dayal Mishra and Others Vs State of Bihar and Others
Patna High Court · (2007) 4 PLJR 344
Constitution of India, 1950 — Article 16
High Courts25 Jul 2007Dismissed
Pradip Kumar Godhar Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 223
High Courts25 Jul 2007Dismissed
State of Bihar Vs Madan Rai and Another Bimla Devi Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 236
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 204, 232Penal Code, 1860 (IPC) — Section 109, 307, 323, 324, 326
High Courts25 Jul 2007Allowed
Karuna Devi and Another Vs Ashok Choudhary and Others
Patna High Court · (2007) PLJR 289
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 32 Rule 3A(2), Order 9 Rule 13
High Courts25 Jul 2007Allowed
Shiv Shankar Modi Vs The Indian Oil Corporation Ltd. and Others
Patna High Court · (2007) 4 PLJR 496
High Courts24 Jul 2007Dismissed
Jagdish Singh and Another Vs State of Bihar and Others
Patna High Court · (2007) PLJR 283
Land Acquisition Act, 1894 — Section 4, 8, 9
High Courts24 Jul 2007
Ramesh Paswan Vs The State of Bihar
Patna High Court · (2007) 4 PLJR 555
Penal Code, 1860 (IPC) — Section 323, 34, 353Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts24 Jul 2007Allowed
Shankar Mahto and Another Vs The State of Bihar
Patna High Court · (2007) PLJR 534
Penal Code, 1860 (IPC) — Section 109, 147, 149, 302, 34
High Courts24 Jul 2007Dismissed
Masomat Dropati Devi Vs Premlata Devi and Others
Patna High Court · (2007) 4 PLJR 438
High Courts24 Jul 2007
Rahul Burman Vs Lalit Narayan Mithila University and Others
Patna High Court · (2008) 116 FLR 913 : (2007) 4 PLJR 463
High Courts24 Jul 2007Allowed
Prem Nath Thakur Vs The Bihar State Food and Civil Supplies Corporation Ltd. and Others
Patna High Court · (2007) 4 PLJR 166
High Courts24 Jul 2007Allowed
Bijay Kumar Srivastava and Another Vs State of Bihar and Others
Patna High Court · (2007) 4 PLJR 186
Constitution of India, 1950 — Article 166, 309
High Courts24 Jul 2007Dismissed
Ramesh Kumar Agrawal Vs State of Bihar and Others
Patna High Court · (2007) 4 PLJR 220
High Courts24 Jul 2007Allowed
Surjeet Singh and Another Vs The State of Bihar and Another
Patna High Court · (2007) 4 PLJR 459
Penal Code, 1860 (IPC) — Section 406
High Courts24 Jul 2007Allowed
Anju Devi Jhunjhunwala and Another Vs The National Securities Depository Ltd. and Others
Patna High Court · (2007) 4 PLJR 182
Arbitration and Conciliation Act, 1996 — Section 36Depositories Act, 1996 — Section 26Succession Act, 1925 — Section 370
High Courts24 Jul 2007
Anil Kumar Tiwari Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 273
Bihar Tenants Holdings (Maintenance of Records) Act, 1973 — Section 12, 14, 16
High Courts23 Jul 2007Allowed
Binod Kumar Pathak Vs Bihar State Scheduled Caste Co-operative Development Corporation Limited and Others
Patna High Court · (2007) 07 PAT CK 0184