High Courts23 Jul 2007Allowed
Suresh Singh and Another Vs The State of Bihar
Patna High Court · (2007) PLJR 772
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,193 of 2,661
High Courts23 Jul 2007Allowed
Afroz Mian, Md. Ansarul and Md. Kabir Vs The State of Bihar
Patna High Court · (2007) 07 PAT CK 0151
High Courts23 Jul 2007Allowed
Sant Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2007) 07 PAT CK 0137
High Courts23 Jul 2007
Kamini Sinha and Others Vs Achlesh Nandan and Others
Patna High Court · (2007) 4 PLJR 221
High Courts23 Jul 2007
Hrishikesh Saha Vs The State of Bihar and Others
Patna High Court · (2007) 2 BLJR 2960
Bihar Pension Rules, 1950 — Rule 43Civil Services (Classification, Control and Appeal) Rules — Rule 55A
High Courts23 Jul 2007
Shakuntala Devi Vs The State of Bihar and Others
Patna High Court · (2007) 07 PAT CK 0098
High Courts23 Jul 2007
Md. Shahabuddin Ansari and Others Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 205
Bihar Land Reforms Act, 1950 — Section 4(h)
High Courts23 Jul 2007
Sudina Kumari Vs The Bihar School Exam. Bd. and Others
Patna High Court · (2007) 4 PLJR 300
High Courts23 Jul 2007Allowed
Lakshmi Kant Pandey Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 414
High Courts23 Jul 2007Dismissed
Umesh Singh and Others Vs The State of Bihar
Patna High Court · (2007) PLJR 537
Penal Code, 1860 (IPC) — Section 147, 148, 324, 325, 34
High Courts23 Jul 2007Dismissed
Om Prakash Vs The Union of India and Others
Patna High Court · (2007) 4 PLJR 243
Penal Code, 1860 (IPC) — Section 120B, 406Prevention of Corruption Act, 1988 — Section 13(1)(c), 13(2)
High Courts23 Jul 2007Dismissed
Smt. Basanti Devi Vs The Union of India and Others
Patna High Court · (2008) 1 PLJR 212
High Courts20 Jul 2007Allowed
Abir Chand Mehta Vs Union of India
Patna High Court · (2008) 1 PLJR 148
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22
High Courts20 Jul 2007Allowed
Sunayana Devi Vs State of Bihar and Others
Patna High Court · (2007) 4 PLJR 495
High Courts20 Jul 2007
Hardinge Memorial Fund Trust Vs The State of Bihar and Others
Patna High Court · (2007) 07 PAT CK 0132
High Courts20 Jul 2007Allowed
S.L. Saraf @ S.L. Shroff and Others Vs The State of Bihar and Others
Patna High Court · (2008) 116 FLR 828 : (2008) 2 LLJ 353 : (2007) 4 PLJR 481
Employees State Insurance Act, 1948 — Section 2, 44, 75, 85, 86Factories Act, 1948 — Section 2
High Courts20 Jul 2007
Bal Kishun Mochi Vs State of Bihar and Others
Patna High Court · (2007) 4 PLJR 370
High Courts20 Jul 2007Allowed
Pawan Kumar Mishra Vs The State Bank of India and Others
Patna High Court · (2007) 4 PLJR 286
High Courts20 Jul 2007Allowed
Ram Sigasan Rai Vs State of Bihar and Others
Patna High Court · (2008) 116 FLR 827 : (2007) 4 PLJR 278
Bihar Pension Rules, 1950 — Rule 43BCriminal Procedure Code, 1973 (CrPC) — Section 144, 164
High Courts19 Jul 2007Dismissed
Damyanti Devi and Another Vs Kishori Prasad
Patna High Court · (2007) 4 PLJR 325
Specific Relief Act, 1963 — Section 6, 9