High Courts03 Aug 2007
Sheopujan Singh Vs The State of Bihar and Others
Patna High Court · (2008) 56 BLJR 108
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,189 of 2,661
High Courts03 Aug 2007
Dr. Sachchidanand Dubey Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 205
High Courts03 Aug 2007Allowed
Suresh Yadav and Others Vs State of Bihar and Others
Patna High Court · (2007) PLJR 273
Bihar Land Reforms Act, 1950 — Section 4(h), 40(1)Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 146
High Courts03 Aug 2007Allowed
Nitya Nand Singh Ramanuj Singh Vs The State of Bihar
Patna High Court · (2007) PLJR 758
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts02 Aug 2007Dismissed
Bhola Tamoli and Another Vs The State of Bihar
Patna High Court · (2008) 1 PLJR 382
Penal Code, 1860 (IPC) — Section 395
High Courts02 Aug 2007
Suresh Kumar Kanth Vs The Union of India and Others
Patna High Court · (2007) PLJR 372
Constitution of India, 1950 — Article 226
High Courts02 Aug 2007Dismissed
Krishna Nandan Prasad Vs Union of India and Others
Patna High Court · (2007) 4 PLJR 441
High Courts02 Aug 2007Dismissed
Sri Arun Kumar @ Sri Ramadhar Singh Vs Binod Sharma @ Vijay Singh and Others
Patna High Court · (2007) 4 PLJR 497
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 47 Rule 1
High Courts02 Aug 2007
Mokhtar Ahmad Khan and Others Vs State of Bihar and Others
Patna High Court · (2008) 3 PLJR 597
High Courts02 Aug 2007Allowed
Unit Head, National Jute Manufacturers Corpn. Ltd. Vs Saroj Agarwal and Others
Patna High Court · (2007) 08 PAT CK 0086
High Courts02 Aug 2007Dismissed
Bipin Kumar Jha Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 30
Constitution of India, 1950 — Article 226
High Courts02 Aug 2007Dismissed
Kali Prasad Vs Ashok Kumar and Another
Patna High Court · (2008) 1 PLJR 36
Hindu Adoptions and Maintenance Act, 1956 — Section 11, 6, 8
High Courts02 Aug 2007Allowed
Chhandrwati Devi Vs State of Bihar
Patna High Court · (2007) 4 PLJR 556
High Courts02 Aug 2007Allowed
Urmila Devi Vs Vijay Singh @ Vijay Kr. Singh and Others
Patna High Court · (2007) 4 PLJR 578
Motor Vehicles Act, 1988 — Section 140, 166
High Courts02 Aug 2007Dismissed
Dr. (Mrs.) Geeta Singh Vs The Patna University and Others
Patna High Court · (2007) 4 PLJR 492
High Courts02 Aug 2007Allowed
Smt. Radhika Devi Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 375
Bihar Stamp (Prevention of Under Valuation of Instruments) Rules, 1995 — Rule 10, 5Stamp Act, 1899 — Section 47A
High Courts01 Aug 2007Dismissed
Baleshwar Choudhary and Others Vs The State of Bihar
Patna High Court · (2007) PLJR 67
Criminal Procedure Code, 1973 (CrPC) — Section 202Evidence Act, 1872 — Section 113(b)Penal Code, 1860 (IPC) — Section 182, 201, 211, 304B
High Courts01 Aug 2007Allowed
Nand Kishore Singh and Another Vs The State of Bihar
Patna High Court · (2007) 4 PLJR 215
Essential Commodities Act, 1955 — Section 3, 7
High Courts01 Aug 2007Allowed
Smt. Akhtari Begum Vs Union of India
Patna High Court · (2008) 1 PLJR 627
Railways Act, 1989 — Section 123(c), 124A, 125
High Courts01 Aug 2007Allowed
Indian Oil Corporation Ltd. Vs State of Bihar and Others
Patna High Court · (2007) 4 PLJR 328 : (2007) 4 PLJR 209 : (2009) 20 VST 25
Bihar Finance Act, 1981 — Section 16(9), 69