High Courts20 Mar 2008
The State of Bihar Vs Lalu Prasad and Others
Patna High Court · (2008) 03 PAT CK 0045
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,141 of 2,661
High Courts20 Mar 2008Dismissed
Amar Nath Gupta Vs The State of Bihar The State of Bihar Vs Amar Nath Gupta
Patna High Court · (2008) 03 PAT CK 0043
High Courts20 Mar 2008Allowed
Udai Narain Singh and Others Vs The State of Bihar and Others
Patna High Court · (2008) 03 PAT CK 0039
High Courts20 Mar 2008Allowed
Dr. Smt. Annapurna Singh Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 668
High Courts20 Mar 2008
Mithilesh Kumar Pandey Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 541
High Courts19 Mar 2008Allowed
Sintu Kumar Singh @ Pankaj Vs State of Bihar The State of Bihar Vs Diwakar Mehta and Sintu Kumar Singh @ Pankaj
Patna High Court · (2008) 03 PAT CK 0047
High Courts19 Mar 2008Allowed
Mahesh Kumar Vs The State of Bihar and Others
Patna High Court · (2008) 03 PAT CK 0038
High Courts19 Mar 2008
M/s Ganpati Decorator Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 255
High Courts19 Mar 2008
Dhananjay Kumar Tiwary Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 681
High Courts19 Mar 2008Dismissed
Amar Nath Pandey and Another Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 578
High Courts18 Mar 2008
Lala Rajak Vs The State of Bihar and Others
Patna High Court · (2008) 03 PAT CK 0057
High Courts18 Mar 2008Allowed
Shaligram Sah Vs The State of Bihar and Others
Patna High Court · (2008) 03 PAT CK 0053
High Courts18 Mar 2008
Help, through its Executive Director, Manoj Kumar Vs Patna Municipal Corporation and Another
Patna High Court · (2009) 2 PLJR 770
High Courts18 Mar 2008Allowed
Pramod Jaiswal @ Pramod Sah Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 286
Bihar Control of Crimes Act, 1981 — Section 12, 12(A)
High Courts17 Mar 2008Allowed
Dr. Sunil Kumar Vs The State of Bihar and Others
Patna High Court · (2008) 03 PAT CK 0083
High Courts17 Mar 2008Dismissed
The State of Bihar and Others Vs Dhananjay Kumar
Patna High Court · (2008) 2 PLJR 678
High Courts17 Mar 2008
Deepak Paints (P) Ltd. and Others Vs The State of Bihar and Others etc. etc.
Patna High Court · (2008) 2 PLJR 293
Constitution of India, 1950 — Article 14, 226
High Courts17 Mar 2008Dismissed
Goodly Sinha Vs The State of Bihar and Others
Patna High Court · (2008) 03 PAT CK 0040
High Courts17 Mar 2008
Sharwan Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 834
High Courts17 Mar 2008Allowed
Prafulla Ranjan Shrivastava Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 144
Contract Act, 1872 — Section 23