High Courts05 Mar 2008Dismissed
Pramila Devi and Another Vs State of Bihar and Another
Patna High Court · (2008) 3 PLJR 397
Criminal Procedure Code, 1973 (CrPC) — Section 245
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,143 of 2,661
High Courts05 Mar 2008Allowed
Jaimala Devi Vs The State of Bihar
Patna High Court · (2008) 4 PLJR 610
Penal Code, 1860 (IPC) — Section 201, 302
High Courts05 Mar 2008Allowed
Binay Kumar Mandal and Another Vs State of Bihar and Another
Patna High Court · (2008) 4 PLJR 603
Criminal Procedure Code, 1973 (CrPC) — Section 202, 203Penal Code, 1860 (IPC) — Section 120B, 171, 465, 466, 469
High Courts05 Mar 2008Dismissed
Amarnath Sahani Vs State of Bihar and Another
Patna High Court · (2009) 2 PLJR 667
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts05 Mar 2008
Bagar Mahton and Another Vs State of Bihar
Patna High Court · (2008) CriLJ 2482
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 147, 148, 307, 323, 324
High Courts05 Mar 2008Allowed
Mohan Singh and Others Vs State of Bihar
Patna High Court · (2008) CriLJ 2742
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts05 Mar 2008Allowed
Arvind Singh Vs State of Bihar and Others
Patna High Court · (2008) 03 PAT CK 0042
High Courts05 Mar 2008Allowed
Ramraj Singh and Others Vs State of Bihar and Another
Patna High Court · (2008) 4 PLJR 609
Penal Code, 1860 (IPC) — Section 323, 327, 34, 380, 504
High Courts05 Mar 2008
Ram Vilas Singh Vs The State of Bihar
Patna High Court · (2008) 3 PLJR 253
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307, 323, 34, 341, 379
High Courts05 Mar 2008Dismissed
Prakash Singh Vs State of Bihar and Another
Patna High Court · (2008) 3 PLJR 634
Criminal Procedure Code, 1973 (CrPC) — Section 227Penal Code, 1860 (IPC) — Section 323, 34, 341, 379, 504
High Courts05 Mar 2008Allowed
Yugal Singh Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 656
Constitution of India, 1950 — Article 14
High Courts05 Mar 2008Allowed
Abu Zafar @ Md. Zaffar Vs The Union of India
Patna High Court · (2008) 03 PAT CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 468Customs Act, 1962 — Section 11, 112, 119(d), 135, 135(1)(b)(ii)Imports and Exports (Control) Act, 1947 — Section 3(1)
High Courts04 Mar 2008Dismissed
Faiz Murtaza Ali Vs Syed Akbar Hussain and Others
Patna High Court · (2008) 4 PLJR 391
High Courts04 Mar 2008Dismissed
The State of Bihar and Others Vs Sanjay Rai
Patna High Court · (2009) 3 PLJR 861
Constitution of India, 1950 — Article 14, 16
High Courts04 Mar 2008Dismissed
Radhe Shyam Mahto and Others Vs The Bharat Petroleum Corporation Ltd. and Others
Patna High Court · (2008) 03 PAT CK 0037
High Courts04 Mar 2008Allowed
The State of Bihar and Others Vs Sheo Shankar and Another
Patna High Court · (2008) 3 PLJR 363
Constitution of India, 1950 — Article 14, 16
High Courts04 Mar 2008
Ram Pravesh Singh Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 415
High Courts04 Mar 2008Allowed
Miss Ajana Ghosh Vs The State of Bihar and Another
Patna High Court · (2008) 4 PLJR 802
Criminal Procedure Code, 1973 (CrPC) — Section 202, 203, 204, 482Penal Code, 1860 (IPC) — Section 465, 471
High Courts03 Mar 2008Allowed
Om Prakash Katyal and Others Vs Union of India
Patna High Court · (2008) 3 PLJR 254
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 133A, 194C, 276B, 278B
High Courts03 Mar 2008Dismissed
Rohit Kumar Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 424