High Courts27 Feb 2008Allowed
Life Insur. Corpn. of India and Others Vs Smt. Jharo Devi and Another and Tilek Mahto Yadav and Others
Patna High Court · (2008) 02 PAT CK 0117
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,145 of 2,661
High Courts27 Feb 2008Dismissed
Mahadeo Rai and Others Vs State of Bihar
Patna High Court · (2008) CriLJ 3278
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 324
High Courts27 Feb 2008Allowed
Ajay Paswan and Others Vs The Secretary, Bihar Legislative Assembly, Patna and Others
Patna High Court · (2008) 2 PLJR 353
Constitution of India, 1950 — Article 14
High Courts27 Feb 2008Allowed
State of Bihar Vs Raj Ballabh Yadav @ Ballabh Yadav Ram Babu Mahto Vs The State of Bihar
Patna High Court · (2008) 4 PLJR 638
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 109, 148, 149, 302, 307
High Courts26 Feb 2008Allowed
Kusheshwar Kumar Yadav @ Kusheshwar Yadav Vs State of Bihar and Others
Patna High Court · (2008) 3 PLJR 402
Prevention of Food Adulteration Act, 1954 — Section 16, 20
High Courts26 Feb 2008Dismissed
Sadhu Sharan Singh Vs The Union of India and Others
Patna High Court · (2008) 3 PLJR 593
High Courts26 Feb 2008
Surendra Nath Choubey and Others Vs State of Bihar and Another
Patna High Court · (2009) 3 PLJR 679
Criminal Procedure Code, 1973 (CrPC) — Section 239, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 406, 498A
High Courts26 Feb 2008Allowed
NTPC, Kahalgaon Vs Ramautar Sah and Another
Patna High Court · (2008) 2 PLJR 567
Land Acquisition Act, 1894 — Section 4
High Courts26 Feb 2008Allowed
Prabhat Kumar Jha Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 452
High Courts26 Feb 2008
Patna High Court Lawyers Association Vs State of Bihar and Others
Patna High Court · (2008) 4 JCR 180 : (2008) 2 PLJR 566
High Courts26 Feb 2008Dismissed
Motipur Sugar Factory Limited Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 381
Bihar Sugar Undertakings (Acquisition) Act, 1985 — Section 3, 3(2), 7
High Courts26 Feb 2008Dismissed
Usha Devi Vs The State of Bihar and Others
Patna High Court · (2008) 02 PAT CK 0106
High Courts26 Feb 2008Allowed
Kashi Nath Singh and Another Vs The Food Corporation of India and Others
Patna High Court · (2008) 02 PAT CK 0060
High Courts26 Feb 2008Allowed
Surendra Singh Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 636
High Courts26 Feb 2008Allowed
Ram Sarowar Singh @ Sarowar Singh and Others Vs State of Bihar
Patna High Court · (2008) 3 PLJR 567
Criminal Procedure Code, 1973 (CrPC) — Section 164, 202Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 120B, 147, 363, 365, 406
High Courts25 Feb 2008
Kamal Nath Mishra Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 346
High Courts25 Feb 2008
Baleshwar Jha Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 651
High Courts25 Feb 2008Allowed
Yogendra Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 437
Constitution of India, 1950 — Article 311(2)
High Courts25 Feb 2008Dismissed
Upendra Thakur and Others Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 378
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
High Courts25 Feb 2008Allowed
M/s Sri S. Deo Filing Station Vs The State of Bihar and Another
Patna High Court · (2008) 2 PLJR 712