High Courts03 Mar 2008Dismissed
Birendra Prasad Singh and Another Vs State of Bihar and Another
Patna High Court · (2008) 03 PAT CK 0049
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,144 of 2,661
High Courts03 Mar 2008
Kanti Devi Vs Bank of Baroda and Others
Patna High Court · (2008) 3 PLJR 170
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(3A), 13(4)
High Courts03 Mar 2008Allowed
Rana Sengupta and Another Vs State of Bihar and Another
Patna High Court · (2008) 3 PLJR 602
Penal Code, 1860 (IPC) — Section 34, 384, 420, 427
High Courts29 Feb 2008Dismissed
Sri Morr @ Shri Maurya Singh and Others Vs Smt. Sushila Devi and Others
Patna High Court · (2008) 4 PLJR 789
Civil Procedure Code, 1908 (CPC) — Section 151, 152
High Courts29 Feb 2008Dismissed
Paras Nath Singh Vs State and Others
Patna High Court · (2008) 3 PLJR 285
High Courts29 Feb 2008Dismissed
Maheshwar Jha Vs The Bihar State Electricity Board
Patna High Court · (2008) 2 PLJR 649
Industrial Employment (Standing Orders) Act, 1946 — Section 2(1)
High Courts29 Feb 2008Dismissed
Ashok Khirhar Vs State of Bihar
Patna High Court · (2009) 2 PLJR 489
Criminal Procedure Code, 1973 (CrPC) — Section 169, 307, 437, 439, 482Penal Code, 1860 (IPC) — Section 307
High Courts28 Feb 2008Dismissed
Paramjeet Kaur Vs Radha Chand Lal Chaudhary and Others
Patna High Court · (2008) 2 PLJR 582
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 21 Rule 97, Order 21 Rule 99
High Courts28 Feb 2008Dismissed
Shri Shankar Bhagwan and Others Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 588
General Clauses Act, 1897 — Section 5, 6, 7
High Courts28 Feb 2008
Smt. Ahilya Devi and Others Vs Sachindra Kishore Prasad Singh and Others
Patna High Court · (2008) 02 PAT CK 0096
High Courts28 Feb 2008Dismissed
Sudhir Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2008) 02 PAT CK 0073
High Courts28 Feb 2008Dismissed
Ram Belas Singh Vs Uttamraj Singh and Others
Patna High Court · AIR 2008 Patna 81 : (2008) 2 PLJR 585
Hindu Succession Act, 1956 — Section 1, 6
High Courts28 Feb 2008Dismissed
Mahendra Swarup Shrivastav Vs Bihar State Co-Operative Marketing Union Ltd. and Others
Patna High Court · (2008) 02 PAT CK 0033
High Courts28 Feb 2008Allowed
Sushila Devi and Others Vs Sir Maur Singh @ Maurya Singh
Patna High Court · (2008) 2 PLJR 591
High Courts27 Feb 2008Dismissed
Sunil Kumar Sinha Vs The State of Bihar Ors.
Patna High Court · (2008) 3 PLJR 343
High Courts27 Feb 2008Allowed
M/s Allied and Chemicals Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 150
Insecticides Act, 1968 — Section 13, 14
High Courts27 Feb 2008
Sawalia Bihari Dwivedy and Others Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 440
High Courts27 Feb 2008Allowed
Atul Mandal Vs State of Bihar
Patna High Court · (2008) 4 PLJR 648
Criminal Procedure Code, 1973 (CrPC) — Section 232Penal Code, 1860 (IPC) — Section 302, 304B, 328, 34, 498A
High Courts27 Feb 2008Allowed
Bachchu Das Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 580
High Courts27 Feb 2008Dismissed
Ram Bahadur Yadav and Others Vs State of Bihar
Patna High Court · (2008) CriLJ 2320
Penal Code, 1860 (IPC) — Section 307, 323, 325, 34, 341