High Courts15 Mar 2008Allowed
In Re: Late Lakhpat Kuar; Devendra Singh
Patna High Court · (2008) 4 PLJR 398
Succession Act, 1925 — Section 273, 278
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,142 of 2,661
High Courts14 Mar 2008Allowed
Ex. NB/SUB Sudhir Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 167
High Courts14 Mar 2008Dismissed
Arjun Lal Das and Another Vs State of Bihar
Patna High Court · (2008) 4 PLJR 600
Criminal Procedure Code, 1973 (CrPC) — Section 190, 200, 202, 203, 204Penal Code, 1860 (IPC) — Section 323, 34, 354, 452Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)
High Courts14 Mar 2008
M/s Bharat Sanchar Nigam Ltd. Vs The Union of India and Others
Patna High Court · (2008) 3 PLJR 116
High Courts14 Mar 2008Dismissed
State of Bihar and Others Vs Laxuman Prasad
Patna High Court · AIR 2008 Patna 115 : (2008) 2 PLJR 680
High Courts13 Mar 2008Dismissed
M/s United Manufacturing Co. Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 302
Central Sales Tax Act, 1956 — Section 3, 6A
High Courts13 Mar 2008Allowed
Sri Indrajit Singh Vs The State of Bihar and Others
Patna High Court · (2008) 03 PAT CK 0050
High Courts13 Mar 2008Allowed
State of Bihar and Others Vs Jawahar Ram and Others
Patna High Court · (2009) 1 PLJR 19
High Courts12 Mar 2008
Punjab National Bank Vs State of Bihar and Others
Patna High Court · (2008) 119 FLR 455 : (2009) 1 LLJ 760 : (2008) 3 PLJR 584
Constitution of India, 1950 — Article 19
High Courts12 Mar 2008Allowed
Kailash Singh and Another Vs The Bihar State Forest Devp. Corp. Hari Narayan Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2008) 03 PAT CK 0071
High Courts12 Mar 2008Dismissed
Ram Dayal Yadav and Others Vs The State of Bihar and Another
Patna High Court · (2008) 03 PAT CK 0058
High Courts12 Mar 2008Dismissed
Rina Devi and Others Vs State of Bihar and Another
Patna High Court · (2008) 3 PLJR 553
Criminal Procedure Code, 1973 (CrPC) — Section 125Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 147, 498, 498A, 504
High Courts12 Mar 2008Allowed
Shri S.S. Pandey @ Shashi Shekhar Pandey Vs State of Bihar and Another
Patna High Court · (2008) 3 PLJR 644
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 323, 504
High Courts11 Mar 2008
Gammon India Limited Vs NTPC Limited and Another
Patna High Court · (2009) 2 PLJR 341 : (2009) 25 VST 77
Bihar Value Added Tax Rules, 2005 — Rule 29
High Courts11 Mar 2008Dismissed
Dhirendra Narayan Singh and Others Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 160
Constitution of India, 1950 — Article 12, 14, 16
High Courts10 Mar 2008Allowed
Rohit Kumar Gupta Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 527
High Courts10 Mar 2008
Birendra Kumar Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 205
High Courts10 Mar 2008
National Insurance Comp. Ltd. Vs Ram Prasad Kushwaha and Others
Patna High Court · (2008) 03 PAT CK 0055
High Courts10 Mar 2008
Munilal Prasad Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 265
High Courts10 Mar 2008Dismissed
Baikundpur Vyapar Mandal Sahyog Samiti Ltd. and Another Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 177