High Courts28 Mar 2008Dismissed
Rawati International Pvt. Ltd. Vs The State of Bihar and Others
Patna High Court · (2008) 03 PAT CK 0041
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,140 of 2,661
High Courts28 Mar 2008Allowed
Mohd. Hussain Ansari Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 701
High Courts28 Mar 2008
Triveni Singh Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 142
High Courts27 Mar 2008Dismissed
Baijnath Prasad Vs Sahdeo Mahto
Patna High Court · (2008) 4 PLJR 395
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14, 14(8)
High Courts27 Mar 2008Dismissed
Surendra Prasad Choudhary Vs The State of Bihar and Others
Patna High Court · (2008) 03 PAT CK 0046
High Courts27 Mar 2008Allowed
Choudhary Murli Manohar Prasad Roy Vs The State of Bihar and Others
Patna High Court · (2008) 03 PAT CK 0044
High Courts27 Mar 2008Dismissed
Choraut Prakhand Matsyajibi Swablambi Sahkari Samiti Ltd. and Another Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 261
Bihar Fish Jalkar Management Act, 2006 — Section 10, 10(i), 7, 7(ii), 7(xii)(b)
High Courts27 Mar 2008
United Spirits Limited Vs The State of Bihar and Others
Patna High Court · (2008) 03 PAT CK 0025
High Courts26 Mar 2008Dismissed
Pragatisheel Adhivakta Sahayak Kalyan Sansthan and Another Vs The State of Bihar and Others
Patna High Court · (2008) 56 BLJR 2361 : (2008) 3 PLJR 704
Constitution of India, 1950 — Article 38
High Courts26 Mar 2008
Kanhaiya Lal Vs State Bank of India and Others
Patna High Court · AIR 2008 Patna 153
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13
High Courts26 Mar 2008
Jagdish Prasad Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 677
High Courts26 Mar 2008Dismissed
Yogendra Kumar Jaiswal Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 426
Criminal Procedure Code, 1973 (CrPC) — Section 173
High Courts26 Mar 2008
Gautam Yadav Vs State of Bihar
Patna High Court · (2008) 3 PLJR 657
Penal Code, 1860 (IPC) — Section 364A
High Courts25 Mar 2008Allowed
R.G. Holdings Private Limited Vs The State of Bihar and Another
Patna High Court · (2008) 03 PAT CK 0014
High Courts24 Mar 2008Dismissed
Vinay Kant Thakur Vs Allahabad Bank and Others
Patna High Court · (2008) 4 PLJR 75
High Courts24 Mar 2008Allowed
Ramanak Mishra Vs The State of Bihar and Others
Patna High Court · (2008) 03 PAT CK 0035
High Courts20 Mar 2008Allowed
Upendra Sah and Another Vs The State of Bihar and Another
Patna High Court · (2008) 4 PLJR 595
Criminal Procedure Code, 1973 (CrPC) — Section 197, 202Penal Code, 1860 (IPC) — Section 323, 34, 341, 376, 379
High Courts20 Mar 2008Allowed
Md. Faiyaz Alam Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 611
Criminal Procedure Code, 1973 (CrPC) — Section 202, 397(2)Penal Code, 1860 (IPC) — Section 109, 120B, 149, 34, 392
High Courts20 Mar 2008Allowed
Madhu Lal Halwai @ Madhu Lal Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 256
High Courts20 Mar 2008Dismissed
Ahilya Devi @ Ahiya Devi and Others Vs State of Bihar and Another
Patna High Court · (2009) 3 PLJR 235
Criminal Procedure Code, 1973 (CrPC) — Section 202, 216, 313Penal Code, 1860 (IPC) — Section 323, 34, 341, 379, 380