High Courts15 Apr 2008Dismissed
Rameshwar Yadav and Others Vs State of Bihar
Patna High Court · (2008) 04 PAT CK 0033
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,138 of 2,661
High Courts15 Apr 2008Dismissed
Sat Pal Singh Bhatiya Vs Basanti Devi and Another
Patna High Court · (2008) 04 PAT CK 0032
High Courts15 Apr 2008
Krishna Prasad Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 283
High Courts11 Apr 2008Allowed
M/s J.M.G. Steel Pvt. Ltd. Vs The Bihar State Electricity Board and Others
Patna High Court · (2008) 2 PLJR 759
High Courts11 Apr 2008Allowed
Satyendra Narayan Singh Vs The State of Bihar and Others
Patna High Court · (2009) 4 PLJR 191
Constitution of India, 1950 — Article 309
High Courts11 Apr 2008Dismissed
Vijoy Kumar Chaudhary Vs The State Election Commissioner and Others
Patna High Court · (2008) 2 PLJR 755
Bihar Panchayat Raj Act, 1947 — Section 136(1)(a)Nepal Citizenship Act, 1964 — Section 9(2)
High Courts11 Apr 2008Allowed
Smt. Nagma Khatoon Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 87
Bihar Panchayat Raj Act, 1947 — Section 137
High Courts11 Apr 2008Dismissed
Narendra Narayan Das Vs State of Bihar and Others
Patna High Court · (2008) 04 PAT CK 0051
High Courts11 Apr 2008Dismissed
Manoj Kumar Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 752
Constitution of India, 1950 — Article 226
High Courts11 Apr 2008Dismissed
Anirudh Kant Das Vs Magadh University and Others
Patna High Court · (2008) 2 PLJR 754
High Courts11 Apr 2008Dismissed
Shanti Devi Vs The State of Bihar and Others
Patna High Court · (2008) 04 PAT CK 0025
High Courts11 Apr 2008Dismissed
Bashist Pandey and Another Vs State of Bihar and Another
Patna High Court · (2008) 04 PAT CK 0023
High Courts11 Apr 2008Dismissed
Amarjeet Kumar Vs State of Bihar
Patna High Court · (2008) 56 BLJR 2613
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 34, 342, 365, 366A, 376
High Courts11 Apr 2008Dismissed
Jehal Prasad Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 788
Bihar Minor Mineral Concession Rules, 1972 — Rule 22, 22A, 9A
High Courts11 Apr 2008Dismissed
Ashutosh Kumar Vs State of Bihar
Patna High Court · (2008) 3 PLJR 291
Constitution of India, 1950 — Article 20Criminal Procedure Code, 1973 (CrPC) — Section 203, 398, 482Penal Code, 1860 (IPC) — Section 323, 34, 341, 376, 420
High Courts11 Apr 2008Allowed
Sunil Pandey and Others Vs State of Bihar and Another
Patna High Court · (2008) 3 PLJR 404
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 323, 34, 341, 376, 504
High Courts11 Apr 2008Dismissed
Parasuram Koery and Others Vs State of Bihar and Another
Patna High Court · (2008) 3 PLJR 565
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 192, 202, 482Penal Code, 1860 (IPC) — Section 120B, 323, 406, 420, 428
High Courts11 Apr 2008Allowed
Ranjan Mitra Vs State of Bihar and Another
Patna High Court · (2008) 3 PLJR 571
Criminal Procedure Code, 1973 (CrPC) — Section 438Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 202, 406, 420
High Courts11 Apr 2008Allowed
Savita Devi Vs The State of Bihar
Patna High Court · (2008) 3 PLJR 575
Criminal Procedure Code, 1973 (CrPC) — Section 451, 482Penal Code, 1860 (IPC) — Section 379, 411
High Courts10 Apr 2008
Arun Kr. Chourasia Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 22