High Courts21 Apr 2008Dismissed
Patna Municipal Corporation Vs Abhinash Kumar Singh and Others
Patna High Court · (2009) 2 PLJR 671
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,137 of 2,661
High Courts21 Apr 2008Dismissed
Pramod Kumar Ojha Vs The Union of India and Others
Patna High Court · (2008) 2 PLJR 684
Railway Protection Force Act, 1957 — Section 2(ba)
High Courts18 Apr 2008
Janki Das Vs State and Another
Patna High Court · (2008) 56 BLJR 2113
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 209, 267, 309, 427Penal Code, 1860 (IPC) — Section 302
High Courts18 Apr 2008Allowed
Janardan Singh Vs The State of Bihar
Patna High Court · (2008) 04 PAT CK 0005
Penal Code, 1860 (IPC) — Section 364
High Courts18 Apr 2008Dismissed
The State of Bihar Vs Jatashankar Prasad and Others
Patna High Court · (2008) 3 PLJR 419
Evidence Act, 1872 — Section 144Penal Code, 1860 (IPC) — Section 120B, 409
High Courts17 Apr 2008Allowed
Ram Chandra Prasad Vs State of Bihar
Patna High Court · (2008) 3 PLJR 161
Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 409, 420, 467, 468
High Courts17 Apr 2008Dismissed
Dwarika Poddar Vs Alok Kumar Agrawal
Patna High Court · (2008) 3 PLJR 78
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 34
High Courts17 Apr 2008Dismissed
Bihar State Cooperative Marketing Union Ltd. Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 126
High Courts17 Apr 2008Dismissed
Ram Krit Singh Vs State
Patna High Court · (2008) 56 BLJR 1933 : (2008) 4 PLJR 727
Penal Code, 1860 (IPC) — Section 120B, 409, 420, 477APrevention of Corruption Act, 1947 — Section 409, 477A, 5(1), 5(2)Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts17 Apr 2008Dismissed
Akhilesh Choudhary and Another Vs The State of Bihar and Another
Patna High Court · (2008) 3 PLJR 165
Criminal Procedure Code, 1973 (CrPC) — Section 202, 320, 482Penal Code, 1860 (IPC) — Section 307, 326, 364A
High Courts17 Apr 2008Allowed
Ram Krishna Prasad Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 406
High Courts17 Apr 2008Dismissed
Umesh Rai and Others Vs State of Bihar and Others
Patna High Court · (2008) 3 PLJR 647
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 313, 323, 326
High Courts16 Apr 2008Dismissed
Sitakund Nao Yatayat Swalambi Sahkari Samitee Ltd. and Another and Lallu Pokhar Naw Yatayat Swawlambi Sahkari Samity Ltd. Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 245
Bengal Ferries Act, 1885 — Section 9
High Courts16 Apr 2008
The State of Bihar and Others Vs Udai Shankar Prasad and Another
Patna High Court · (2008) 56 BLJR 1905 : (2008) 3 PLJR 137
Bihar Pension Rules, 1950 — Rule 139, 43
High Courts16 Apr 2008Allowed
The State of Bihar and Others Vs Balmiki Rajak and Others
Patna High Court · (2008) 04 PAT CK 0022
High Courts16 Apr 2008Dismissed
Bengali Singh Vs Commissioner of Income Tax
Patna High Court · (2009) 308 ITR 393
Income Tax Act, 1961 — Section 143, 147, 171
High Courts15 Apr 2008
Raj Kumar Sah Vs State of Bihar and Another
Patna High Court · (2008) 4 PLJR 580
Criminal Procedure Code, 1973 (CrPC) — Section 115, 125, 125(4), 397, 401Family Courts Act, 1984 — Section 10, 10(1), 10(2), 19(4), 7
High Courts15 Apr 2008Allowed
Ashok Kumar Choudhary @ Chulhai Choudhary and Others Vs State of Bihar and Another
Patna High Court · (2008) 3 PLJR 624
Criminal Procedure Code, 1973 (CrPC) — Section 192, 202Penal Code, 1860 (IPC) — Section 406
High Courts15 Apr 2008Allowed
Bihar State Co-operative Marketing Union and Others Vs Basant Prasad Singh
Patna High Court · (2008) 04 PAT CK 0045
High Courts15 Apr 2008Dismissed
Mithilesh Thakur and Others Vs Radha Devi and Others
Patna High Court · (2008) 4 PLJR 111
Partition Act, 1893 — Section 4