High Courts10 Apr 2008Allowed
Janardan Pd. Singh @ Janardan Singh Vs The State of Bihar and Others
Patna High Court · (2008) 56 BLJR 1903 : (2009) 3 PLJR 543
Bihar Service Code, 1952 — Rule 180
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,139 of 2,661
High Courts10 Apr 2008
Baidyanath Pathak and Another Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 359
High Courts10 Apr 2008Dismissed
Dr. Mangleshwari Charan Singh Vs The Hon''ble Chancellor of Univ.
Patna High Court · (2009) 2 PLJR 793
Bihar State Universities (Constituent Colleges) Service Commission Act, 1987 — Section 12Bihar State Universities Act, 1976 — Section 14(b), 58(3)
High Courts09 Apr 2008
Sudhir Kumar Ojha Vs The State of Bihar and Others
Patna High Court · (2008) 56 BLJR 1684 : (2009) 1 JCR 676 : (2008) 2 PLJR 707
High Courts09 Apr 2008Allowed
Vishesh Verma and Others Vs The State of Bihar and Others
Patna High Court · (2008) 04 PAT CK 0038
High Courts09 Apr 2008Allowed
Arun Kumar Vs State of Bihar and Others
Patna High Court · (2008) 04 PAT CK 0031
High Courts07 Apr 2008Dismissed
Shiva Balak Choudhary and Another Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 468
Constitution of India, 1950 — Article 317(1), 317(2)
High Courts07 Apr 2008Allowed
Vishesh Verma and Others Vs State of Bihar and Others
Patna High Court · (2008) 04 PAT CK 0043
High Courts04 Apr 2008Dismissed
Gopaljee Sahay Vs The Bihar State Electricity Board and Others
Patna High Court · (2008) 04 PAT CK 0054
High Courts02 Apr 2008Allowed
Sarita Sinha and Others Vs The State of Bihar and Others
Patna High Court · (2008) 04 PAT CK 0052
High Courts02 Apr 2008Dismissed
M/s Bharat Petroleum Corpn. Ltd. Vs M/s Lall Auto Trading Company and Others
Patna High Court · (2008) 2 PLJR 561
High Courts30 Mar 2008Allowed
Om Prakash Katyal and Others Vs Union of India (UOI)
Patna High Court · (2009) 310 ITR 174
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 194C, 276B
High Courts28 Mar 2008Allowed
Bhagwan Mishra Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 448
Sales of Goods Act, 1930 — Section 64
High Courts28 Mar 2008Allowed
Smt. Indira Sinha Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 288
High Courts28 Mar 2008
Commissioner of Income Tax Vs Mithila Properties Publication and Contractor Enterprises (P.) Ltd.
Patna High Court · (2008) 03 PAT CK 0077
High Courts28 Mar 2008
Bihar State Housing Co-operative Federation Ltd. Vs Commissioner of Income Tax
Patna High Court · (2008) 03 PAT CK 0075
High Courts28 Mar 2008
Vijay Kumar Prasad Vs State of Bihar and Others
Patna High Court · (2008) 03 PAT CK 0074
High Courts28 Mar 2008
Brijesh Kumar @ Brajesh Pd. Jai Vs The State of Bihar and Others
Patna High Court · (2008) 03 PAT CK 0062
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 11(1), 15(1)
High Courts28 Mar 2008Allowed
Fakhruddin Ali Ahmad Teachers'' Training College and Another Vs The State of Bihar and Others
Patna High Court · (2008) 03 PAT CK 0051
High Courts28 Mar 2008
Ishwar Chand Rai, Awadh Bihari Rai, Nirmala Devi and Sangita Devi Vs The State of Bihar State of Bihar Vs Ishwar Chand Rai and Awadh Bihari Rai
Patna High Court · (2008) 03 PAT CK 0048