High Courts06 May 2008Allowed
Sanjay Sinha Vs State of Bihar and Others
Patna High Court · (2009) 1 PLJR 51 : (2009) 26 VST 294
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,135 of 2,661
High Courts06 May 2008Allowed
Asha Devi Vs State of Bihar
Patna High Court · (2008) 3 PLJR 360
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Penal Code, 1860 (IPC) — Section 34, 376
High Courts06 May 2008Allowed
Sachin Kumar Gupta @ Sachin Kumar Vs The State of Bihar and Another
Patna High Court · (2008) 2 PLJR 800
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 35, 4Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 4, 49, 49(1), 49(2), 52
High Courts05 May 2008Dismissed
Angira Hirday Narayan Singh Vs State of Bihar and Others
Patna High Court · (2008) 56 BLJR 2631 : (2009) 1 PLJR 24
Constitution of India, 1950 — Article 14
High Courts05 May 2008Allowed
Nasreen Parween Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 547
Criminal Procedure Code, 1973 (CrPC) — Section 437, 438, 438(2), 439Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 307, 323, 34, 498A
High Courts01 May 2008Dismissed
Ganesh Prasad Das Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 753
High Courts01 May 2008
Dr. Ram Prakash Mahto Vs Tar Kishore Prasad
Patna High Court · (2008) 05 PAT CK 0036
High Courts01 May 2008Allowed
Vishwanand Singh Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 352
High Courts30 Apr 2008Allowed
Chandrika Tiwary and Another Vs State of Bihar
Patna High Court · (2008) 3 PLJR 157
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 104, 109, 143, 144, 149
High Courts30 Apr 2008
Rupashree Sinha Vs State of Bihar and Others
Patna High Court · AIR 2008 Patna 130 : (2008) 2 PLJR 749
Penal Code, 1860 (IPC) — Section 120B, 419, 467, 468, 471
High Courts30 Apr 2008Allowed
Vikas Kumar Sharma Vs The State of Bihar and Others
Patna High Court · (2008) 04 PAT CK 0060
High Courts30 Apr 2008Allowed
Prem Kumar Singh @ Prem Singh Vs State of Bihar
Patna High Court · (2008) 04 PAT CK 0047
High Courts30 Apr 2008Dismissed
State of Bihar and Others Vs Ranjeet Kumar and Others
Patna High Court · (2008) 04 PAT CK 0030
High Courts30 Apr 2008Allowed
Lakshman Bhagat Vs The State of Bihar and Another
Patna High Court · (2008) 04 PAT CK 0029
High Courts30 Apr 2008
Gunjan Tiwary Vs State of Bihar and Others
Patna High Court · (2008) 3 PLJR 152
Criminal Procedure Code, 1973 (CrPC) — Section 190Penal Code, 1860 (IPC) — Section 302, 307, 324, 34, 376
High Courts29 Apr 2008
Sushil Kumar Goenka Vs Nathmal Goenka and Others
Patna High Court · (2008) 3 PLJR 411
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6A, Order 41 Rule 35(4)
High Courts29 Apr 2008Dismissed
Ram Avtar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 172
Constitution of India, 1950 — Article 14, 16
High Courts29 Apr 2008
Sri Parmeshwar Paswan Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 762
High Courts29 Apr 2008Dismissed
Sudhkar Pandey and Markandey Vs Ajit Choudhary
Patna High Court · (2008) 04 PAT CK 0037
High Courts28 Apr 2008
M/s Ayesha Exports Vs The Union of India and Another
Patna High Court · (2008) 4 PLJR 37
Foreign Trade (Development and Regulation) Act, 1992 — Section 5