High Courts28 Apr 2008
The Hindustan Petroleum Corpn. Vs The Union of India and Another
Patna High Court · (2008) 3 PLJR 350
Constitution of India, 1950 — Article 12, 14
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,136 of 2,661
High Courts28 Apr 2008
Khirod Mahto Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 655
Constitution of India, 1950 — Article 142
High Courts25 Apr 2008Dismissed
Geeta Kumari Vs Smt. Manjula Sinha and Others
Patna High Court · (2008) 3 PLJR 140
High Courts25 Apr 2008Allowed
Raza Imam Rizvi Vs State of Bihar
Patna High Court · (2008) 04 PAT CK 0039
High Courts25 Apr 2008
Thakur Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 347
Constitution of India, 1950 — Article 14, 16
High Courts25 Apr 2008
Beyas Sharma Vs The State of Bihar and Others
Patna High Court · (2008) 56 BLJR 2120 : (2010) 2 PLJR 940
Constitution of India, 1950 — Article 14, 16
High Courts25 Apr 2008Dismissed
M/s Milkfood Private Limited Vs M/s G.M.C. Ice Cream (P) Ltd.
Patna High Court · (2008) 3 PLJR 555
Arbitration Act, 1940 — Section 11, 14, 14(2), 2(c), 20Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
High Courts24 Apr 2008
M/s Vaishali Flour Mills, Patna Vs The State of Bihar and Another
Patna High Court · (2008) 2 PLJR 757
High Courts24 Apr 2008Allowed
Pawan Kumar Tibrewal Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 97
Constitution of India, 1950 — Article 311(2)
High Courts23 Apr 2008
Rama Shankar Pandey Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 473
High Courts23 Apr 2008Dismissed
Keshaw Singh @ Keshaw Prasad Singh and Others Vs State of Bihar and Another
Patna High Court · (2008) 56 BLJR 1957 : (2008) 3 PLJR 424
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 203, 397, 398, 399, 399(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts22 Apr 2008Allowed
Kameshwar Prasad Sharma and Others Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 48
High Courts22 Apr 2008Allowed
M/s Gujrat Apolo Equipments Limited Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 55
Sales of Goods Act, 1930 — Section 42, 64A
High Courts22 Apr 2008Allowed
Ashok Kumar Sinha Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 46
High Courts22 Apr 2008
Jarendra Ram Vs The Chairman, Bihar State Electricity Board and Others
Patna High Court · (2011) 2 PLJR 389
Bihar Reorganisation Act, 2000 — Section 62, 62(3), 65
High Courts22 Apr 2008Allowed
Vikash Construction and etc. Vs State of Bihar and Others
Patna High Court · AIR 2008 Patna 141 : (2008) 2 PLJR 682
High Courts22 Apr 2008
The High Court of Judicature at Patna and Others Vs Ram Kripal Prasad
Patna High Court · (2008) 3 PLJR 361
High Courts22 Apr 2008Allowed
Parmeshwar Singh and Another Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 67
Land Acquisition Act, 1894 — Section 4, 5A, 9
High Courts22 Apr 2008Allowed
Purushottam Jha Vs The State of Bihar and Others
Patna High Court · (2008) 04 PAT CK 0057
High Courts21 Apr 2008Dismissed
Sohaib Ahmad Vs The State of Bihar
Patna High Court · (2008) 3 PLJR 127
Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 494, 498(A), 498A