High Courts15 May 2008
Senior Citizens Welfare Associ Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 55
Environment (Protection) Act, 1986 — Section 2(b), 2(c)
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,134 of 2,661
High Courts15 May 2008Dismissed
Ram Balak Singh Vs The Chairman, B.S.R.T. Corpn. and Others
Patna High Court · (2008) 3 PLJR 667
High Courts14 May 2008Allowed
Rawatsons Engineers (P) Ltd. Vs The Union of India (UOI) and Others
Patna High Court · (2008) 56 BLJR 2648 : (2008) 3 PLJR 83
Contract Act, 1872 — Section 2, 7
High Courts13 May 2008Dismissed
Chhaya Mukherjee and Others Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 205
High Courts13 May 2008Dismissed
State of Bihar and Others Vs Radhey Shayam Prasad Singh
Patna High Court · (2008) 119 FLR 75 : (2009) 1 LLJ 287 : (2008) 3 PLJR 171
High Courts13 May 2008Allowed
The State of Bihar and Others Vs Bholan Choudhary and Another
Patna High Court · (2008) 3 PLJR 175
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts13 May 2008Allowed
Dinesh Kumar Sah Bharti Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 473
High Courts13 May 2008Allowed
Mahesh Sharma Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 186
High Courts13 May 2008Dismissed
Smt. Phuljhari Devi Vs The Union of India and Others
Patna High Court · (2008) 3 PLJR 204
High Courts12 May 2008Dismissed
D.K. Engineering and Construction Vs The State of Bihar and Others
Patna High Court · (2008) 05 PAT CK 0068
Constitution of India, 1950 — Article 226
High Courts12 May 2008
M/s. Laxmi Bhandar, Muzaffarpur Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 724
Evidence Act, 1872 — Section 34
High Courts12 May 2008
Bikrama Tiwary, Suresh Tiwari, Subhash Tiwari and Uday Tiwari Vs The State of Bihar
Patna High Court · (2008) 56 BLJR 2624
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 34
High Courts09 May 2008Dismissed
Kumar Manish Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 349
High Courts09 May 2008Allowed
Suresh Prasad Verma Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 257
High Courts09 May 2008
Medi Paswan, Ram Bilash Mandal, Bahadur Yadav and Arbind Kumar Rai Vs The State of Bihar The State of Bihar Vs Bahadur Yadav
Patna High Court · (2008) 05 PAT CK 0037
High Courts08 May 2008Allowed
Prithwi Chand Gupta Vs The State of Bihar and Others
Patna High Court · (2008) 05 PAT CK 0047
High Courts08 May 2008Allowed
M/s Ayesha Exports Vs Union of India and Others
Patna High Court · (2008) 4 PLJR 39
High Courts07 May 2008Dismissed
Swamy Dayanand Arya (B.Ed.) Teachers Training College Vs The State of Bihar and Others
Patna High Court · AIR 2008 Patna 138 : (2009) 2 PLJR 117 : (2008) 2 PLJR 747
High Courts06 May 2008Allowed
M/s Speedcrafts Limited Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 750
High Courts06 May 2008
Dr. Ajith Kumar Pandey Vs Income Tax Appellate Tribunal
Patna High Court · (2008) 05 PAT CK 0052