High Courts23 May 2008
Mohan Singh Vs State of Bihar and Another
Patna High Court · (2008) 3 PLJR 494
Penal Code, 1860 (IPC) — Section 364A
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,132 of 2,661
High Courts23 May 2008
Prem Kumar Vs The Union of India and Others
Patna High Court · (2008) 3 PLJR 202
General Clauses Act, 1897 — Section 27
High Courts23 May 2008Dismissed
Kumari Ranjana Mishra and Others Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 809
Constitution of India, 1950 — Article 141, 142, 226
High Courts23 May 2008
Sheoji Prasad Gupta Vs The Union of India and Others
Patna High Court · (2008) 3 PLJR 218
Customs Act, 1962 — Section 103
High Courts23 May 2008Allowed
Dr. Devi Dutta Gupta Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 535
High Courts23 May 2008Allowed
Paspat Prasad Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 509
High Courts22 May 2008
Rajendra Singh and Others Vs Naini Gopal Mahajan and Others
Patna High Court · (2008) 3 PLJR 183
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 7 Rule 6Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts22 May 2008Dismissed
Manoj Kumar Singh and Another Vs State of Bihar and Others
Patna High Court · AIR 2008 Patna 140 : (2009) 1 PLJR 101
Land Acquisition Act, 1894 — Section 4, 5A
High Courts22 May 2008Dismissed
State of Bihar and Others Vs Raj Mangal Roy
Patna High Court · (2008) 119 FLR 76 : (2008) 3 PLJR 174
High Courts22 May 2008Dismissed
Ramanand Gupta Vs Bankey Lal and Others
Patna High Court · (2008) 05 PAT CK 0031
High Courts22 May 2008Allowed
Dhiraja Yadav and Others Vs State of Bihar
Patna High Court · (2009) 2 PLJR 567
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts21 May 2008Dismissed
Nagendra Nath Shukla and Another Vs The State of Bihar and Others
Patna High Court · (2008) 2 PLJR 812
Charitable and Religious Trusts Act, 1920 — Section 2(1), 3, 5
High Courts21 May 2008Dismissed
Budhan Mian and Others Vs State of Bihar
Patna High Court · (2008) 4 PLJR 15
Arms Act, 1959 — Section 27(2)Penal Code, 1860 (IPC) — Section 120B, 302, 364, 387
High Courts21 May 2008Dismissed
Bihar Agriculture Graduate Service Association and Others Vs State of Bihar and Others
Patna High Court · (2008) 05 PAT CK 0035
High Courts21 May 2008Dismissed
Smt. Radhika Devi Vs The Union of India (UOI) and Others
Patna High Court · (2008) 05 PAT CK 0034
High Courts21 May 2008
Meraj Alam and Others Vs State of Bihar
Patna High Court · (2008) CriLJ 4384 : (2008) 4 PLJR 7
Criminal Procedure Code, 1973 (CrPC) — Section 154, 164Penal Code, 1860 (IPC) — Section 201, 34, 341, 342, 354
High Courts21 May 2008
Gautam Thakur and Others Vs The State of Bihar
Patna High Court · (2009) 1 PLJR 583
Dowry Prohibition Act, 1961 — Section 4Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 120B, 201, 302, 304B, 34
High Courts21 May 2008Dismissed
Vijay Kumar Karwa Vs Official Liquidator, Rohtas Industries Ltd.
Patna High Court · (2008) 3 PLJR 228
High Courts20 May 2008Allowed
Sonu Malik Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 489
Constitution of India, 1950 — Article 14, 19(1)(g), 226, 299
High Courts20 May 2008
Kalyanpur Cement Ltd. Vs State of Bihar and Others
Patna High Court · (2008) 05 PAT CK 0059