High Courts27 Jun 2008Dismissed
Sanjay Kumar Sinha Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 539
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,130 of 2,661
High Courts27 Jun 2008
Union of India (UOI) and Others Vs Nawal Kishore
Patna High Court · (2008) 06 PAT CK 0003
High Courts26 Jun 2008Dismissed
Most. Ram Sundari Devi and Others Vs The Union of India and Others
Patna High Court · (2008) 3 PLJR 492
High Courts26 Jun 2008
Jai Narayan Prasad Nishad Vs The Union of India and Others
Patna High Court · (2008) 3 PLJR 230
Constitution of India, 1950 — Article 329(b)
High Courts26 Jun 2008Dismissed
Dr. Binod Kumar Choudhary Vs State of Bihar and Others
Patna High Court · (2008) 06 PAT CK 0042
High Courts26 Jun 2008Dismissed
Gautam Kumar Chaudhary Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 468
Constitution of India, 1950 — Article 14, 226
High Courts26 Jun 2008
Vijay Kumar Vs The State of Bihar and Others
Patna High Court · (2008) 56 BLJR 2234 : (2008) 3 PLJR 471
Bihar Municipal Elementary Teachers (Employment and Service Conditions) Rules, 2006 — Rule 17, 9(7)Bihar State Vidyalaya Shiksha Samiti Act, 2000 — Section 10, 10(1), 12, 12(4), 3Constitution of India, 1950 — Article 243G
High Courts26 Jun 2008Allowed
Motipur Prakhand Matsyajivi Swablambi Sahkari Samiti Ltd. and Another Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 498
Bihar Fish Jalkar Management Act, 2006 — Section 14
High Courts26 Jun 2008
Shib Nath Jha Vs The Bihar State Electricity Board and Others
Patna High Court · (2008) 56 BLJR 2202 : (2008) 4 PLJR 1
High Courts26 Jun 2008Dismissed
Mahendra Prasad Singh @ Mahend Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 480
High Courts26 Jun 2008Allowed
Prabhat Kumar Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 545
High Courts26 Jun 2008Dismissed
The State of Bihar and Others Vs Ashok Kumar Sinha and Others
Patna High Court · (2008) 4 PLJR 298
High Courts25 Jun 2008Allowed
Bishwanath Prasad Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 338
Constitution of India, 1950 — Article 14
High Courts25 Jun 2008Dismissed
Rajesh Kumar Agrawal and Others Vs The Union of India (UOI) and Others
Patna High Court · (2008) 06 PAT CK 0035
High Courts25 Jun 2008
Dr. Mishri Lal Jha @ Dr. M.L. Jha Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 5
High Courts25 Jun 2008Dismissed
Niro Devi and Others Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 700
Bihar Tenancy Act, 1885 — Section 48D
High Courts25 Jun 2008Dismissed
Baijnath Prasad Vs Bishwanath Prasad and Others
Patna High Court · (2008) 3 PLJR 697
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts25 Jun 2008Allowed
Sunil Sahni and Another Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 691
Bihar Fish Jalkar Management Act, 2006 — Section 7(v)
High Courts24 Jun 2008Dismissed
Suresh Paswan Vs The Union of India and Others
Patna High Court · (2009) 1 PLJR 242
High Courts24 Jun 2008Dismissed
Bhagwan Poddar Vs State of Bihar and Another
Patna High Court · (2009) 1 PLJR 280
Criminal Procedure Code, 1973 (CrPC) — Section 210Penal Code, 1860 (IPC) — Section 307, 427, 435