High Courts03 Jul 2008Dismissed
Kari Sah Vs State of Bihar
Patna High Court · (2008) 4 PLJR 174
Penal Code, 1860 (IPC) — Section 376
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,128 of 2,661
High Courts03 Jul 2008Dismissed
Shiva Balak Choudhary and Another Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 474
Constitution of India, 1950 — Article 145, 317, 317(1), 317(2)
High Courts03 Jul 2008
The State of Bihar and Others Vs Durga Prasad Singh and Another
Patna High Court · (2009) 1 PLJR 145
High Courts03 Jul 2008Dismissed
Md. Yasin Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 73
High Courts03 Jul 2008Allowed
Ratan Kumar and Another Vs Naveen Kumar and Others
Patna High Court · (2009) ACJ 2064 : AIR 2008 Patna 171 : (2009) 1 PLJR 702
Motor Vehicles Act, 1988 — Section 140, 158, 163A, 165, 166
High Courts02 Jul 2008Dismissed
Kedar Nath Tripathi Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 470
Civil Procedure Code, 1908 (CPC) — Section 141Constitution of India, 1950 — Article 226
High Courts02 Jul 2008Dismissed
Kaushlendra Kumar and Others Vs The State of Bihar and Others Rajesh Kumar Srivastava Vs The Bihar School Examination Board and Others
Patna High Court · (2008) 4 PLJR 198
Bihar Intermediate Education Council (Repeal) Act, 2007 — Section 3Constitution of India, 1950 — Article 14, 16
High Courts02 Jul 2008Allowed
Pratibha Kumari Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 478
High Courts02 Jul 2008
Kamdeo Singh Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 17
High Courts02 Jul 2008
Tenughat Vidyut Nigam Ltd. Vs The Union of India (UOI) and Others
Patna High Court · (2008) 07 PAT CK 0120
High Courts02 Jul 2008Dismissed
State of Bihar and Others Vs Sheo Narayan Ram and Another
Patna High Court · (2008) 4 PLJR 675
High Courts02 Jul 2008
Noor Sarai Prathmik Matasyajibi Swablambi Sahkari Samiti Ltd. Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 889
High Courts02 Jul 2008Dismissed
The State of Bihar and Another Vs Sanjay Kumar and Others
Patna High Court · (2009) 1 PLJR 147
High Courts02 Jul 2008Dismissed
The State of Bihar and Others Vs Kamal Chandra Sah
Patna High Court · (2009) 1 PLJR 717
High Courts02 Jul 2008
Smt. Shobha Keshri Vs The Chairman, L.I.C. of India and Others
Patna High Court · (2009) 1 PLJR 718
Insurance Act, 1938 — Section 45
High Courts02 Jul 2008
Ramashish Prasad Vs The State of Bihar and Others
Patna High Court · (2009) 2 PLJR 825
High Courts01 Jul 2008Dismissed
The State of Bihar and Others Vs Bindu Kumar
Patna High Court · (2009) 1 PLJR 400
Constitution of India, 1950 — Article 311
High Courts01 Jul 2008Dismissed
Rama Shankar Rai and Another Vs The Union of India and Others
Patna High Court · (2009) 1 PLJR 249
High Courts01 Jul 2008Dismissed
Dilip Kumar Ram Vs Union of India and others
Patna High Court · (2009) 120 FLR 455
High Courts01 Jul 2008
Ajit Talukdar Vs State of Bihar and Another
Patna High Court · (2009) 148 CompCas 482 : (2008) 3 PLJR 538
Companies Act, 1956 — Section 446Penal Code, 1860 (IPC) — Section 120B, 406, 420