High Courts07 Jul 2008
Shankar Rajak Vs State of Bihar and Others
Patna High Court · (2009) 1 PLJR 211
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,127 of 2,661
High Courts07 Jul 2008
Birendra Singh and Others Vs State of Bihar and Others
Patna High Court · (2008) 07 PAT CK 0174
High Courts07 Jul 2008Dismissed
Mukti Banerjee Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 214
Constitution of India, 1950 — Article 14, 16
High Courts07 Jul 2008
Sohmati Devi Vs State of Bihar and Others
Patna High Court · (2009) 1 PLJR 227
High Courts07 Jul 2008
Krishandeo Passwan Vs The State of Bihar and Others
Patna High Court · (2009) 3 PLJR 837
High Courts07 Jul 2008
Janki Devi Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 299
Penal Code, 1860 (IPC) — Section 340
High Courts07 Jul 2008
Radha Mohan Singh Vs State of Bihar and Others
Patna High Court · (2009) 1 PLJR 208
High Courts04 Jul 2008Dismissed
Most. Savitri Devi and Others Vs State of Bihar and Others
Patna High Court · (2009) 1 PLJR 438
Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2), 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)
High Courts04 Jul 2008Allowed
Surendra Mohan Jha Vs State of Bihar
Patna High Court · (2009) 1 PLJR 282
Forest Act, 1927 — Section 2, 3, 33, 41, 52
High Courts04 Jul 2008Dismissed
Dhirendra Kumar Vs Leena Kumari
Patna High Court · (2009) 1 PLJR 404
Civil Procedure Code, 1908 (CPC) — Section 35A
High Courts04 Jul 2008Dismissed
The State of Bihar and Others Vs Most. Manju Devi
Patna High Court · (2009) 1 PLJR 255
High Courts04 Jul 2008
Mahadev Das Vs The Union of India
Patna High Court · (2008) 4 PLJR 47
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 36(A)(4)
High Courts04 Jul 2008Dismissed
Dr. Ramesh Chandra and Others Vs Smt. Premlata Sinha
Patna High Court · (2008) 07 PAT CK 0113
High Courts04 Jul 2008
Om Prakash Sinha Vs The State Bank of India and Others
Patna High Court · (2008) 07 PAT CK 0108
High Courts04 Jul 2008
Sanjay Kumar Shukla Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 473
Constitution of India, 1950 — Article 226
High Courts04 Jul 2008Dismissed
Bihar State Food and Civil Supplies Corporation Limited Vs Shiv Kumari Devi and Others
Patna High Court · (2008) 4 PLJR 68
High Courts04 Jul 2008Dismissed
Shambhu Giri Vs State of Bihar
Patna High Court · (2008) CriLJ 4786 : (2008) 4 PLJR 557
Penal Code, 1860 (IPC) — Section 34, 364, 366, 372
High Courts03 Jul 2008Dismissed
Rajdeo Paswan Vs The State of Bihar and Others
Patna High Court · (2009) 1 PLJR 150
Bihar and Orissa Places of Pilgrimage Act, 1920 — Section 20(2)Constitution of India, 1950 — Article 12
High Courts03 Jul 2008Dismissed
Rahman Mian and Others Vs The State of Bihar
Patna High Court · (2008) 4 PLJR 165
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 100, 100, 101, 102, 102
High Courts03 Jul 2008Dismissed
Janardan Singh @ Janardan Pd. Singh and Another Vs The State of Bihar and Others
Patna High Court · (2008) 4 PLJR 46